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M/S Yogendra Dev Pandey vs Bhopal Sahkari Dugdh Sangh Maryadit
2024 Latest Caselaw 14168 MP

Citation : 2024 Latest Caselaw 14168 MP
Judgement Date : 14 May, 2024

Madhya Pradesh High Court

M/S Yogendra Dev Pandey vs Bhopal Sahkari Dugdh Sangh Maryadit on 14 May, 2024

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        WP No. 16902 of 2020
                                (M/S YOGENDRA DEV PANDEY Vs BHOPAL SAHKARI DUGDH SANGH MARYADIT AND OTHERS)

                          Dated : 14-05-2024
                                  Smt. Shobha Menon - Senior Advocate with Shri Rahul Choubey -

                          Advocate for petitioner.
                                  Shri Ajay Mishra - Senior Advocate with Shri Shashank Mishra -
                          Advocate for respondents.

The connected W.P.No.14333/2020 has been heard and reserved for

judgment.

However, this connected matter could not be heard because it is already 4:50 PM and counsel for respondents has expressed his reservation in arguing the matter because of his personal difficulty.

Accordingly, this case is adjourned. As consented by counsel for the parties, list this case on 17.05.2024.

(G.S. AHLUWALIA) JUDGE

VB*

 
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