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Babulal Patel vs The State Of M.P.
2024 Latest Caselaw 13545 MP

Citation : 2024 Latest Caselaw 13545 MP
Judgement Date : 9 May, 2024

Madhya Pradesh High Court

Babulal Patel vs The State Of M.P. on 9 May, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 648 of 2004 (BABULAL PATEL Vs THE STATE OF M.P.)

Dated : 09-05-2024 Shri Shivam Singh - Advocate for the appellant.

Ms. Vineeta Sharma - Panel lawyer for the State.

Arguments of both the parties have been heard finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

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