Om Prakash Shrivastava vs The State Of Madhya Pradesh
2024 Latest Caselaw 13532 MP

Madhya Pradesh High Court

Om Prakash Shrivastava vs The State Of Madhya Pradesh on 9 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                     1
                           IN    THE    HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 9 th OF MAY, 2024
                                          WRIT PETITION No. 11971 of 2024

                          BETWEEN:-
                          OM PRAKASH SHRIVASTAVA S/O SATYANARAYAN
                          SHRIVASTAVA, AGED ABOUT 69 YEARS, OCCUPATION:
                          RETIRED DEPUTY FOREST RANGER INFRONT OF
                          MEMORIAL SCHOOL, GALI NO.03, ANAND NAGAR
                          MAKRONIYA MUHAL DIST. SAGAR          (MADHYA
                          PRADESH)

                                                                            .....PETITIONER
                          (BY SHRI ABHINAV SHRIVASTAVA - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                THE    PRINCIPAL   SECRETARY  FOREST
                                DEPARTMENT VALLABH BHAWAN BHOPAL
                                BHOPAL (MADHYA PRADESH)

                          2.    T H E PRINCIPAL   SECRETARY (FINANCE)
                                GOVERNMENT OF M.P. VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                          3.    COLLECTOR SAGAR DISTRICT SAGAR (MADHYA
                                PRADESH)

                          4.    DISTRICT FOREST OFFICER NORTH SAGAR ZONE
                                DISTRICT SAGAR (MADHYA PRADESH)

                          5.    DISTRICT PENSION OFFICER SAGAR (MADHYA
                                PRADESH)

                          6.    DISTRICT TREASURY OFFICER SAGAR (MADHYA
                                PRADESH)

Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 5/21/2024
3:04:10 PM
                                                               2
                                                                                        .....RESPONDENTS
                          (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                               ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

However, it is noticed that there are various defaults as pointed out by the Registry including non-payment of deficit court fees. In the larger interest of justice, the defaults except court fee are overruled.

The petitioner to submit the deficit court fees, as demanded by the Registry. Only after the deficit court fees has been paid, the certified copy be issued and the order will be uploaded and not until then.

                                (RAVI MALIMATH)                                        (VISHAL MISHRA)
                                  CHIEF JUSTICE                                             JUDGE
                          MSP