Madhya Pradesh High Court

Ku Savita Burman vs The State Of Madhya Pradesh on 9 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                     1
                               IN THE HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 9 th OF MAY, 2024
                                         WRIT PETITION No. 12273 of 2024

                          BETWEEN:-
                          KU. SAVITA BURMAN D/O LATE SHRI PANCHAM LAL
                          BURMAN, AGED ABOUT 63 YEARS, OCCUPATION:
                          RETIRED ADDL. SR. STENO FROM O/O JOINT
                          DIRECTOR ( F AND A) CO MADHYA PRADESH POWER
                          GENERATING COMPANY LTD JABALPUR DISTRICT
                          JABALPUR R/O HOUSE NOUBMER 1000 SHAHI NAKA
                          INDIRA GANDHI WARD PAURUWA JABALPUR
                          (MADHYA PRADESH)

                                                                           .....PETITIONER
                          (BY SHRI JITENDRA KUMAR SHARMA - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                PRINCIPAL SECRETARY DEPARTMENT OF
                                ENERGY VALLABH BHAWAN BHOPAL DISTRICT
                                BHOPAL (MADHYA PRADESH)

                          2.    THE MANAGING DIRECTOR MADHYA PRADESH
                                POWER GENERATING COMPANY LT D . SHAKTI
                                BHAWAN RAMPUR JABALPUR 482002 (MADHYA
                                PRADESH)

                          3.    THE CHIEF ENGINEER (H R AND A) MADHYA
                                PRADESH POWER GENERATING COMPANY LTD.
                                S HAKTI B HAWAN RAMPUR JABALPUR 482002
                                (MADHYA PRADESH)

                          4.    THE JOINT DIRECTOR (F AND A) MADHYA
                                PRADESH POWER GENERATING COMPANY LTD.
                                S HAKTI B HAWAN RAMPUR JABALPUR 482002
                                (MADHYA PRADESH)

Signature Not Verified
Signed by: JULIE SINGH
Signing time: 5/14/2024
7:02:30 PM
                                                               2
                                                                                       .....RESPONDENTS
                          (SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR RESPONDENT
                          NO.1)

                                   This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                               ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                  (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                    CHIEF JUSTICE                                          JUDGE
                          julie