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Ramtee Tiwari vs The State Of Madhya Pradesh
2024 Latest Caselaw 13490 MP

Citation : 2024 Latest Caselaw 13490 MP
Judgement Date : 9 May, 2024

Madhya Pradesh High Court

Ramtee Tiwari vs The State Of Madhya Pradesh on 9 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                          1
                           IN    THE      HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                                 ON THE 9 th OF MAY, 2024
                                            WRIT PETITION No. 12293 of 2024

                          BETWEEN:-
                          RAMTEE TIWARI D/O SHRI MUNNI LAL DWIVEDI,
                          AGED ABOUT 64 YEARS, OCCUPATION: RETIRED AS
                          ASSITANT GRADE III 71498 KHUTEHI DISTRICT REWA
                          (MADHYA PRADESH)

                                                                                      .....PETITIONER
                          (BY SHRI SWAPNIL SOHGAURA - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                PRINCIPAL SECRETARY FOREST DEPARTMENT
                                BHOPAL VALLABH BHAWAN, BHOPAL (MADHYA
                                PRADESH)

                          2.    PRINCIPAL CHIEF CONSERVATOR OF FOREST
                                MADHYA PRADESH VAN BHAWAN TULSI NAGAR
                                BHOPAL (MADHYA PRADESH)

                          3.    DIVISIONAL FOREST OFFICER REWA DISTRICT
                                REWA (MADHYA PRADESH)

                          4.    DIVISIONAL    PENSION   OFFICER OF REWA
                                DIVISION DISTRICT REWA (MADHYA PRADESH)

                          5.    DISTRICT PENSION OFFICER OF REWA DISTRICT
                                REWA (MADHYA PRADESH)

                                                                                   .....RESPONDENTS
                          (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Signature Not Verified
Signed by: JULIE SINGH
Signing time: 5/14/2024
7:02:30 PM
                                                            2
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
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