Madhya Pradesh High Court

Akhil Verma vs The State Of Madhya Pradesh on 9 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

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                           IN    THE      HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                                ON THE 9 th OF MAY, 2024
                                           WRIT PETITION No. 12335 of 2024

                          BETWEEN:-
                          AKHIL VERMA S/O LATE SHRI M.P. VERMA, AGED
                          ABOUT 65 YEARS, OCCUPATION: RETIRED DEPUTY
                          SUPERINTENDENT OF POLICE FLAT NO. 705 B BLOCK
                          MUSKAN HEIGHTS APARTMENT NAPIER TOWN
                          JABALPUR (MADHYA PRADESH)

                                                                                    .....PETITIONER
                          (BY SHRI B.K. CHOUBEY - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                THE PRINCIPAL SECRETARY HOME (POLICE)
                                DEPARTMENT VALLABH BHAWAN, BHOPAL
                                (MADHYA PRADESH)

                          2.    DIRECTOR GENERAL OF POLICE, M.P. POLICE
                                H E A D Q U A R T E R JAHANGIRABAD BHOPAL
                                (MADHYA PRADESH)

                          3.    SUPERINTENDANT      OF  POLICE, JABALPUR
                                DISTRICT JABALPUR (MADHYA PRADESH)

                          4.    DIVISIONAL         PENSION    OFFICER, JABALPUR
                                D I V I S I O N DISTRICT   JABALPUR     (MADHYA
                                PRADESH)

                          5.    DISTRICT    TREASURY   OFFICER, JABALPUR
                                DISTRICT JABALPUR (MADHYA PRADESH)

                                                                                  .....RESPONDENTS
                          (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: JULIE SINGH
Signing time: 5/14/2024
7:05:03 PM
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                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
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