Madhya Pradesh High Court

Shrimohan Tripathi vs The State Of Madhya Pradesh on 9 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

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                           IN    THE    HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 9 th OF MAY, 2024
                                         WRIT PETITION No. 12462 of 2024

                          BETWEEN:-
                          SHRIMOHAN TRIPATHI S/O LATE SHRI RAMAYAN
                          TRIPATHI, AGED ABOUT 71 YEARS, OCCUPATION:
                          RETIRED ASSISTANT PROFESSOR R/O WARD NO 4
                          NEAR GALLAMANDI P.O. MAUGANJ DISTRICT
                          MAUGANJ (MADHYA PRADESH)

                                                                           .....PETITIONER
                          (BY SHRI ANSHUL TIWARI - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                PRINCIPAL SECRETARY DEPARTMENT OF
                                HIGHER   EDUCATION   VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                          2.    STATE OF MADHYA PRADESH THROUGH ITS
                                PRINCIPAL      SECRETARY      GENERAL
                                ADMINISTRATION     DEPARTMENT VALLABH
                                BHAWAN, BHOPAL (MADHYA PRADESH)

                          3.    STATE OF MADHYA PRADESH THROUGH ITS
                                PRINCIPAL SECRETARY, DEPARTMENT OF
                                FINANCE VALLABH BHAWAN, BHOPAL (MADHYA
                                PRADESH)

                          4.    THE COMMISSIONER, HIGHER EDUCATION
                                DEPARTMENT 5TH FLOOR, SATPUDA BHAWAN,
                                BHOPAL (MADHYA PRADESH)

                          5.    THE    ADDITIONAL   DIRECTOR,  HIGHER
                                EDUCATION DEPARTMENT, REWA DIVISION
                                DISTRICT REWA (MADHYA PRADESH)
Signature Not Verified
Signed by: JULIE SINGH
Signing time: 5/14/2024
7:05:03 PM
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                          6.    THE   PRINCIPAL  GOVERNMENT    SHAHID
                                KEDARNATH PG COLLEGE DISTRICT MAUGANJ
                                (MADHYA PRADESH)

                          7.    THE DISTRICT TREASURY OFFICER , DISTRICT
                                MAUGANJ (MADHYA PRADESH)

                          8.    THE DISTRICT PENSION OFFICER , DISTRICT
                                MAUGANJ (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                          (SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR RESPONDENT
                          NOS.1 TO 5, 7 AND 8)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
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