Dr. Mohammed Iqbal Khan vs The State Of Madhya Pradesh
2024 Latest Caselaw 13465 MP

Madhya Pradesh High Court

Dr. Mohammed Iqbal Khan vs The State Of Madhya Pradesh on 9 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                     1
                           IN    THE    HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 9 th OF MAY, 2024
                                         WRIT PETITION No. 12515 of 2024

                          BETWEEN:-
                          DR. MOHAMMED IQBAL KHAN S/O LATE SHRI
                          MOHAMMED BASHIR KHAN, AGED ABOUT 72 YEARS,
                          OCCUPATION: RETIRED ASSTT. CHIEF MEDICAL
                          OFFICER FROM O/O M.P.E.B. HOSPITAL JABALPUR
                          MADHYA PRADESH POWER MANAGEMENT COMPANY
                          LTD. JABALPUR DISTRICT JABALPUR R/O C/O SUMAN
                          KHAN HOUSE NUMBER 615B STREET NO. 12 CANTT
                          SADAR BAZAR JABALPUR (MADHYA PRADESH)

                                                                           .....PETITIONER
                          (BY SHRI JITENDRA KUMAR SHARMA - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                PRINCIPAL SECRETARY DEPARTMENT OF
                                ENERGY MANTRALAYA VALLABH BHAWAN
                                BHOPAL DISTRICT BHOPAL (MADHYA PRADESH)

                          2.    THE MANAGING DIRECTOR, MADHYA PRADESH
                                POWER MANAGEMENT COMPANY LTD. SHAKTI
                                BHAWAN,  RAMPUR,   JABALPUR  (MADHYA
                                PRADESH)

                          3.    THE DEPUTY DIRECTOR (PENSION) MADHYA
                                PRADESH POWER MANAGEMENT COMPANY LTD.
                                SHAKTI BHAWAN RAMPUR, JABALPUR (MADHYA
                                PRADESH)

                          4.    THE CHIEF MEDICAL OFFICER MADHYA
                                PRADESH POWER MANAGEMENT COMPANY LTD.
                                RAMPUR, JABALPUR (MADHYA PRADESH)

                          5.    ACCOUNTS OFFICER, (SALARY PENSION) O/O
Signature Not Verified
Signed by: JULIE SINGH
Signing time: 5/14/2024
7:05:03 PM
                                                      2
                                CGM (HR AND A) MADHYA PRADESH POWER
                                MANAGEMENT     COMPANY    LTD. RAMPUR
                                JABALPUR (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                          (SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR RESPONDENT
                          NO.1)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                          js