Madhya Pradesh High Court

Ram Krishna Baghele vs The State Of Madhya Pradesh on 9 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

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                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 9 th OF MAY, 2024
                                          WRIT PETITION No. 11219 of 2024

                          BETWEEN:-
                          1.    RAM KRISHNA BAGHELE S/O SHRI GHASI RAM
                                BAGHELE, AGED ABOUT 63 YEARS, OCCUPATION:
                                RETIRED   LECTURE    FROM     THE   GOVT.
                                EXCELLENCE HIGHER SECONDARY SCHOOL
                                HARDA DISTRICT HARDA R/O WARD NO. 6
                                KHEDIPURA BOMBAY ROAD NEAR NARMADEYA
                                DHARMASHALA HARDA DISTRICT HARDA
                                (MADHYA PRADESH)

                          2.    PRATAP SINGH KHATRI S/O SHRI BABU LAL
                                KAHATRI, AGED ABOUT 63 YEARS, OCCUPATION:
                                RETIRED UPPER DIVISION TEACHER FROM THE
                                GOVT. INTEGRATED MIDDLE SCHOOL HANDIYA
                                DISTRICT HARDA R/O VILLAGE AND POST
                                HANDIYA DISTRICT (MADHYA PRADESH)

                                                                             .....PETITIONERS
                          (BY SHRI AJEET KUMAR SINGH - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                PRINCIPAL SECRETARY SCHOOL EDUCATION
                                DEPARTMENT VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                          2.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                COMMISSIONER           SCHOOL    EDUCATION
                                D E PA R T M E N T GAUTAM   NAGAR   BHOPAL
                                (MADHYA PRADESH)

                          3.    BLOCK    EDUCATION   OFFICER   SCHOOL
                                EDUCATION   DEPARTMENT DISTRICT HARDA
                                (MADHYA PRADESH)
Signature Not Verified
Signed by: JULIE SINGH
Signing time: 5/14/2024
6:59:58 PM
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                          4.    DISTRICT  EDUCATION  OFFICER   SCHOOL
                                EDUCATION   DEPARTMENT DISTRICT HARDA
                                (MADHYA PRADESH)

                          5.    DISTRICT PENSION OFFICER HAR D A DISTRICT
                                HARDA (MADHYA PRADESH)

                          6.    DISTRICT TREASURY OFFICER HARDA DISTRICT
                                HARDA (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                          (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
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