Smt. Sneh Lata Sharma And Others vs The State Of Madhya Pradesh
2024 Latest Caselaw 13391 MP

Madhya Pradesh High Court

Smt. Sneh Lata Sharma And Others vs The State Of Madhya Pradesh on 9 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 9 th OF MAY, 2024
                                          WRIT PETITION No. 11743 of 2024

                          BETWEEN:-
                          1.    SMT. SNEH LATA SHARMA AND OTHERS W/O
                                SHRI SUNIL KUMAR SHARMA, AGED ABOUT 65
                                Y E A R S , OCCUPATION: RETIRED ASSISTANT
                                TEACHER H.NO.112, RELIABLE ESTATE, JILHARI
                                JABALPUR (MADHYA PRADESH)

                          2.    SMT. ASHA DIXIT W/O SHRI N.K DIXTI, AGED
                                ABOUT 64 YEARS, OCCUPATION: RETIRED UPPER
                                DIVISION TEACHER H.NO. S-12 NEHRU NAGAR
                                BAJNAMATH CHOUK JABALPUR (MADHYA
                                PRADESH)

                                                                             .....PETITIONERS
                          (BY SHRI JAGDAMBA BUX SINGH - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                PRINCIPAL SECRETARY DEPT. OF HIGHER
                                EDUCATION MANTRALAYA VALLABH BHAWAN
                                BHOPAL DISTRICT BHOPAL (MADHYA PRADESH)

                          2.    COMMISSIONER     HIGHER     EDUCATION
                                D EPARTM EN T MP GOVERNMENT SATPURA
                                BHAWAN BHOPAL (MADHYA PRADESH)

                          3.    DISTRICT  EDUCATION   OFFICER   SCHOOL
                                EDUCATION    DEPARTMENT NEAR DISTRICT
                                COURT JABALPUR (MADHYA PRADESH)

                          4.    DIVISIONAL/DISTRICT  PENSION     OFFIER
                                JABALPUR COLLECTORATE PARISAR JABALPUR
                                (MADHYA PRADESH)
Signature Not Verified
Signed by: JULIE SINGH
Signing time: 5/14/2024
6:59:58 PM
                                                            2
                                                                                    .....RESPONDENTS
                          (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
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