Madhya Pradesh High Court

Vijay Singh Dane vs The State Of Madhya Pradesh on 9 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                      1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 9 th OF MAY, 2024
                                          WRIT PETITION No. 11787 of 2024

                          BETWEEN:-
                          1.    VIJAY SINGH DANE S/O LATE SHRI SANDU DANE,
                                AGED ABOUT 64 YEARS, OCCUPATION: RET.
                                NETRA SHAHAYAK OFFICE BMO SOHAGPUR
                                DISTRICT NARMADAPURAM        C/O VILLAGE
                                SOHAGPUR      DISTRICT     NARMADAPURAM
                                (MADHYA PRADESH)

                          2.    SUKHDEO VIYAS S/O LATE SHRI RADHEYSHYAM
                                VIYAS, AGED ABOUT 63 YEARS, OCCUPATION:
                                RET. ANM O/O CBMO SOHAGPUR DISTRICT
                                NARMADAPURAM       R/O   SHASTRI   WORD
                                SOHAGPUR     DISTRICT     NARMADAPURAM
                                (MADHYA PRADESH)

                          3.    YASHWANT SINGH RAJPUT S/O LATE SHRI
                                HUKAM SINGH RAJPUT, AGED ABOUT 63 YEARS,
                                OCCUPATION: RET. (WORD BOY) O/O CBMO
                                SOHAGPUR R/O PIPARIYA SUBHAM DHAWA KE
                                PASS DISTRICT NARMADAPURAM (MADHYA
                                PRADESH)

                          4.    PEHLAD SINGH S/O LATE SHRI MANSARAM RAM
                                RAGHUWANSHI, AGED ABOUT 63 YEARS,
                                OCCUPATION: RET. MPW O/O PRIMARY SWASTH
                                KENDRA SOHAGPUR CBMO SOHAGPUR R/O
                                RAGHUWANSHIPURA      SOHAGPUR   DISTRICT
                                NARMADAPURAM (MADHYA PRADESH)

                                                                             .....PETITIONERS
                          (BY SHRI SACHINDRA KUMAR RAGHUWANSHI - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH ITS
Signature Not Verified
                                PRINCIPAL SECRETARY DEPARTMENT OF
Signed by: JULIE SINGH
Signing time: 5/14/2024
6:59:58 PM
                                                     2
                                HEALTH VALLABH BHAWAN BHOPAL (MADHYA
                                PRADESH)

                          2.    THE     CHIEF      MEDICAL     OFFICER DISTRICT
                                N A R S I N G H P U R DISTRICT     NARSINGHPUR
                                (MADHYA PRADESH)

                          3.    THE    DISTRICT   TREASURY   OFFICER
                                NARM ADAPURAM DISTRICT NARMADAPURAM
                                (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                          (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
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