Madhya Pradesh High Court
Rakesh Shrivastav vs The State Of Madhya Pradesh on 9 May, 2024
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
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IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 9 th OF MAY, 2024
WRIT PETITION No. 9164 of 2024
BETWEEN:-
1. RAKESH SHRIVASTAV S/O MANGEELAL, AGED
ABOUT 69 YEARS, OCCUPATION: RETIRED
LECTURER NEW INDRA COLONY BURHANPUR
DISTRICT BURHANPUR (MADHYA PRADESH)
2. DR. BHAGWANDAS GATTANI S/O RAMVILASH
GATTANI, AGED ABOUT 69 YEARS, OCCUPATION:
RETIRED DOCTOR OLD INDRA COLONY
BURHANPUR DISTRICT BURHANPUR (MADHYA
PRADESH)
3. DR. KRISHNA MURARI GUPTA S/O RAMCHARAN
GUPTA, AGED ABOUT 72 YEARS, OCCUPATION:
RETIRED M.D. MEDICINE GANDHICHOWK
DISTRICT BURHANPUR (MADHYA PRADESH)
4. NARESH KUMAR GUPTA S/O RAMSWAROOP
GUPTA, AGED ABOUT 64 YEARS, OCCUPATION:
RETIRED AT ENGINEER PHE BAWADIYA KALA
DISTRICT BHOPAL (MADHYA PRADESH)
5. SMT. SUSHMA JAIN W/O ABHAY KUMAR JAIN,
AGED ABOUT 64 YEARS, OCCUPATION: RETIRED
PRINCIPAL PROFESSORS COLONY DISTRICT
CHHINDWAA (MADHYA PRADESH)
6. JINENDRA KUMAR JAIN S/O SHANTILAL JAIN,
AGED ABOUT 67 YEARS, OCCUPATION:
EMPLOYEE ABHILASHA COLONY UJJAIN
DISTRICT UJJAIN (MADHYA PRADESH)
7. LOKENDRA JAIN S/O SHIKHAR CHAND JAIN,
AGED ABOUT 67 YEARS, OCCUPATION: RETIRED
E.E.W.R.D. ORA PARK UJJAIN UJJAIN (MADHYA
Signature Not Verified
PRADESH)
Signed by: ANINDYA
SUNDAR MUKHOPADHYAY
Signing time: 5/16/2024
7:07:53 PM
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8. MOHANLAL KHAIRWAR S/O GANGA PRASAD
KHAIRWAR, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED AST. TEACHER
GOPALPUR BUNDWA BEOHARI DISTRICT
SHAHDOL (MADHYA PRADESH)
9. MUKESH K. SHARMA S/O RDHEYSHYAM
SHARMA, AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED EMPLOYEE CHHELGIRI COLONY
DISTRICT CHHATARPUR (MADHYA PRADESH)
10. YAGYA PRASAD BAIS S/O BHAGIRATHI BAIS,
AGED ABOUT 73 YEARS, OCCUPATION: RETIRED
H.M. JHIRIYA BUDHWA DISTRICT SHAHDOL
(MADHYA PRADESH)
11. GIRIJESH K. SRIVASTAV S/O BRIJWASHI LAL
SRIVASTAV, AGED ABOUT 72 YEARS,
OCCUPATION: RETIRED HEAD MASTER HOUSING
BOARD COLONY SOHAGPUR DISTRICT
SHAHDOL (MADHYA PRADESH)
12. RISHABH K. JAIN S/O RAJ KUMAR JAIN, AGED
ABOUT 64 YEARS, OCCUPATION: RETIRED
ASSISTANT ENGINEER W.R.D. SADBHAWANA
NAGAR MARKONIA DISTRICT SAGAR (MADHYA
PRADESH)
13. RAVINDRA SHRIVASTAV S/O D.R. SHRIVASTAV,
AGED ABOUT 62 YEARS, OCCUPATION: RETIRED
SUB ENGINEER WPD BDA COLONY AMARAWAT
KHUD DISTRICT BHOPAL (MADHYA PRADESH)
14. SANTOSH KUMAR SEN S/O HARIRAM SEN, AGED
ABOUT 67 YEARS, OCCUPATION: RETIRED
PANCHAYAT CO ORDINATOR OFFICER JHUNKU
DEORI DISTRICT SAGAR (MADHYA PRADESH)
15. GOVIND PRASAD PRAJAPATI S/O SHANKARLAL
PRAJAPATI, AGED ABOUT 69 YEARS,
OCCUPATION: RETIRED BLOCK PANCHAYAT
OFFICER DEORI DISTRICT SAGAR (MADHYA
PRADESH)
16. SANTOSH KUMAR YADAV S/O PHALLU YADAV,
AGED ABOUT 64 YEARS, OCCUPATION: RETIRED
ASSISTANT TEACHER KAKRAHATI DISTRICT
PANNA (MADHYA PRADESH)
17. ASHOK KUMAR SHANDILYA S/O BAL KISHAN
Signature Not Verified
Signed by: ANINDYA
SUNDAR MUKHOPADHYAY
Signing time: 5/16/2024
7:07:53 PM
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SHANDILYA, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED AST. GRADE 2 C.P.H.E.
JAWAHAR CHAWK SARASWATI NAGAR BHOPAL
DISTRICT BHOPAL (MADHYA PRADESH)
18. DR. SUBHASH CHAND JAIN S/O TILOK CHAND
JAIN, AGED ABOUT 72 YEARS, OCCUPATION:
RETIRED EYE SPECIALIST SHRINAGAR COLONY
KHANDWA DISTRICT KHANDWA (MADHYA
PRADESH)
19. PRAKASH CHAND AGRAWAL S/O P.L.AGRAWAL,
AGED ABOUT 67 YEARS, OCCUPATION: RETIRED
REDEOLOGIST BEHIND BUTTLER HOSPITAL
KHANDWA DISTRICT KHANDWA (MADHYA
PRADESH)
20. RAMU NIMBHORE S/O AQNANDA NIMBHORE,
AGED ABOUT 72 YEARS, OCCUPATION: RETIRED
HEAD MASTER INDRA COLONY BURHANPUR
DISTRICT BURHANPUR (MADHYA PRADESH)
21. RAM KUMAR TIWARI S/O GENDALAL TIWARI,
AGED ABOUT 65 YEARS, OCCUPATION: RETIRED
SUB ENGINEER PATWARI COLONY BABAI ROAD
NARMADA PURAM DISTRICT NARMADAPURAM
(MADHYA PRADESH)
.....PETITIONERS
(BY SHRI R.P.DUBEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY FINANCE DEPARTMENT
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
2. DISTRICT TREASURY AND PENSION OFFICER
DIRECTORATE OF PENSION BHOPAL DISTRICT
BHOPAL (MADHYA PRADESH)
3. DISTRICT TREASURY AND PENSION OFFICER
DIRECTORATE OF PENSION BURHANPUR
DISTRICT BURHANPUR (MADHYA PRADESH)
4. DISTRICT TREASURY AND PENSION OFFICER
DIRECTORATE OF PENSION CHHINDWARA
DISTRICT CHHINDWARA (MADHYA PRADESH)
Signature Not Verified
Signed by: ANINDYA
SUNDAR MUKHOPADHYAY
Signing time: 5/16/2024
7:07:53 PM
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5. DISTRICT TREASURY AND PENSION OFFICER
DIRECTORATE OF PENSION SHAHDOL DISTRICT
SHAHDOL (MADHYA PRADESH)
6. DISTRICT TREASURY AND PENSION OFFICER
DIRECTORATE OF PENSION CHHATARPUR
DISTRICT CHHATARPUR (MADHYA PRADESH)
7. DISTRICT TREASURY AND PENSION OFFICER
DIRECTORATE OF PENSION SAGAR DISTRICT
SAGAR (MADHYA PRADESH)
8. DISTRICT TREASURY AND PENSION OFFICER
DIRECTORATE OF PENSION UJJAIN DISTRICT
UAJJAIN (MADHYA PRADESH)
9. DISTRICT TREASURY AND PENSION OFFICER
DIRECTORATE OF PENSION PANNA DISTRICT
PANNA (MADHYA PRADESH)
10. DISTRICT TREASURY AND PENSION OFFICER
DIRECTORATE OF PENSION KHANDWA DISTRICT
KHANDWA (MADHYA PRADESH)
11. DISTRICT TREASURY AND PENSION OFFICER
DIRECTORATE OF PENSION NARMADAPURAM
DISTRICT NARMADAPURAM (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI RITWIK PARASHAR - GOVERNMENT ADVOCATE)
This petition coming on for admission this day, Hon'ble Shri Justice
Ravi Malimath, Chief Justice passed the following:
ORDER
Learned counsels for the parties submit that the question of law that
arises for consideration in this petition is covered by the judgment of the
Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power
Transmission Company Limited and another vs. S.R. Ramchandran and others)
dated 11.07.2023. Hence, they plead that this petition be also disposed off on
the same terms.
In view of the submission made, the petition is disposed off in terms of
the aforesaid judgment of the Hon'ble Supreme Court.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
AM
