Jabar Singh vs Nawal Singh
2024 Latest Caselaw 12887 MP

Madhya Pradesh High Court

Jabar Singh vs Nawal Singh on 7 May, 2024

Author: Avanindra Kumar Singh

Bench: Avanindra Kumar Singh

                                                                1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                         MA No. 3861 of 2022
                                                   (JABAR SINGH Vs NAWAL SINGH AND OTHERS)

                           Dated : 07-05-2024
                                 Shri Ravish Kumar Dewaliya - Advocate for the appellant.

                                 Ms. Anjali Banerjee - Advocate for respondent no.3.

After arguing for sometime, learned counsel for the respondent no.3 submits that she needs some time to reply and see the judgment of the Hon'ble Supreme Court reported in 2017 ACJ 2011 (Mukund Dewangan Vs.

Oriental Insurance Co. Ltd.).

The case is adjourned.

List next week.

(AVANINDRA KUMAR SINGH) JUDGE

bks