Brijlal Ahirwar vs Union Of India
2024 Latest Caselaw 12782 MP

Madhya Pradesh High Court

Brijlal Ahirwar vs Union Of India on 6 May, 2024

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        MA No. 2677 of 2018
                                              (BRIJLAL AHIRWAR AND OTHERS Vs UNION OF INDIA)

                           Dated : 06-05-2024
                                  Mr. Shafiqullah - Advocate for the appellants.

                                  Mr. Shiv Kumar Kashyap Advocate along with Ms. Shrishti Kashyap -
                           Advocate for the respondent/Union of India.

Heard learned counsel for the appellants and respondent. Reserved for judgment.

(DUPPALA VENKATA RAMANA) JUDGE

K.S.