Guri vs Union Of India
2024 Latest Caselaw 12631 MP

Madhya Pradesh High Court

Guri vs Union Of India on 3 May, 2024

                                                                1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                          MA No. 957 of 2020
                                                   (GURI AND OTHERS Vs UNION OF INDIA)

                           Dated : 03-05-2024
                                 Shri Devendra Kumar Thakur - Advocate for appellants.

                                 Shri C.M. Tiwari - Advocate for respondent no.1.

Learned counsel for appellant is directed to supply the copy of judgment to learned counsel for respondent.

List after four weeks.

(DEVNARAYAN MISHRA) JUDGE

HK