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Nitin Choukse vs Vijay Dharm Suri Samaldhi Mandir ...
2024 Latest Caselaw 12626 MP

Citation : 2024 Latest Caselaw 12626 MP
Judgement Date : 3 May, 2024

Madhya Pradesh High Court

Nitin Choukse vs Vijay Dharm Suri Samaldhi Mandir ... on 3 May, 2024

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT GWALIOR
                                                        FA No. 575 of 2022
                             (NITIN CHOUKSE Vs VIJAY DHARM SURI SAMALDHI MANDIR VEERTATV PRAKASHAK MANDAL
                                         SHIVPURI EAST HEAR OFFICE MUMBAI THR. POW AND OTHERS)

                          Dated : 03-05-2024
                                  Shri Ram Krishna Upadhyay, learned counsel for the appellant.

                                  Shri S.K. Jain, learned counsel for respondents.

The effect and operation of impugned judgment dated 27.10.2021 passed in Civil suit No.02A/2011 by 4th District Judge, Shivpuri shall remain stayed till the next date of hearing.

List the matter along with F.A. No.132/2022 in the month of September, 2024.

(RAJENDRA KUMAR VANI) JUDGE

Ahmad

 
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