Smt. Manisha Solanki vs Union Of India
2024 Latest Caselaw 12622 MP

Madhya Pradesh High Court

Smt. Manisha Solanki vs Union Of India on 3 May, 2024

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                         MA No. 1409 of 2021
                                             (SMT. MANISHA SOLANKI AND OTHERS Vs UNION OF INDIA)

                           Dated : 03-05-2024
                                    Mr. Shafiqullah, learned counsel for the appellants.

                                    Mr. Sandeep Shukla, learned counsel for the respondent/Union of

India.

Heard learned counsel for the appellants and respondent. Reserved for judgment.

(DUPPALA VENKATA RAMANA) JUDGE

K.S.