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Indrasen Goutam vs The State Of Madhya Pradesh
2024 Latest Caselaw 12576 MP

Citation : 2024 Latest Caselaw 12576 MP
Judgement Date : 3 May, 2024

Madhya Pradesh High Court

Indrasen Goutam vs The State Of Madhya Pradesh on 3 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                        1
                          IN    THE      HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 3 rd OF MAY, 2024
                                           WRIT PETITION No. 8970 of 2024

                         BETWEEN:-
                         INDRASEN GOUTAM S/O LIKHAN LAL GOUTAM, AGED
                         ABOUT 71 YEARS, OCCUPATION: PENSIONER. (RETIRED
                         FORESTER) R/O GRAM BHATERA WARD NO. 20
                         B H A T E R A , K U M H A R I BALAGHAT DISTRICT-
                         BALAGHAT (MADHYA PRADESH)

                                                                               .....PETITIONER
                         (BY SHRI SACHIN PANDEY - ADVOCATE)

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                               PRINCIPAL SECRETARY FOREST DEPARTMENT
                               MINISTRY    VALLABH   BHAWAN    BHOPAL
                               (MADHYA PRADESH)

                         2.    THE STATE OF MADHYA PRADESH FINANCE
                               DEPARTMENT THROUGH ITS SECRETARY OF THE
                               FINANCE   DEPARTMENT VALLABH BHAWAN
                               BHOPAL (MADHYA PRADESH)

                         3.    DISTRICT TREASURY OFFICER BALAGHAT
                               DISTRICT BALAGHAT (MADHYA PRADESH)

                         4.    DISTRICT    PENSION    OFFICER BALAGHAT
                               DISTRICT BALAGHAT (MADHYA PRADESH)

                         5.    PRINCIPAL RANGER         TRAINING   COLLEGE
                               B A LA G H AT DISTRICT   BALAGHAT   (MADHYA
                               PRADESH)

                                                                             .....RESPONDENTS
                         (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR RESPONDENT
Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 5/6/2024
12:00:08 PM
                                                           2
                         NOS. 1 TO 4)

                               This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                           ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

                             (RAVI MALIMATH)                                      (VISHAL MISHRA)
                               CHIEF JUSTICE                                           JUDGE
                         C









 
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