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S.K. Rajak vs The State Of Madhya Pradesh
2024 Latest Caselaw 12568 MP

Citation : 2024 Latest Caselaw 12568 MP
Judgement Date : 3 May, 2024

Madhya Pradesh High Court

S.K. Rajak vs The State Of Madhya Pradesh on 3 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                          IN    THE      HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 3 rd OF MAY, 2024
                                          WRIT PETITION No. 11191 of 2024

                         BETWEEN:-
                         1.    S.K. RAJAK S/O LATE N.P. RAJAK, AGED ABOUT 63
                               Y E A R S , OCCUPATION: RETIRED ASSISTANT
                               GRADE II R/O BEHIND UDAY NIWAS ADHARTAL
                               DISTRICT JABALPUR (MADHYA PRADESH)

                         2.    V.K TIWARI S/O LATE C.V TIWARI, AGED ABOUT
                               66 YEARS, OCCUPATION: RETIRED ASSISTANT
                               GRADE II R/O WARD NO. 74 KUDWARI AMKHERA
                               ROAD DISTRICT JABALPUR (MADHYA PRADESH)

                         3.    BADRI PRASAD KORI S/O LATE PHAGGU LAL
                               KORI, AGED ABOUT 64 YEARS, OCCUPATION:
                               RETIRED SECTION OFFICER R/O WARD NO. 74
                               KUDWARI AMKHERA ROAD DISTRICT JABALPUR
                               (MADHYA PRADESH)

                         4.    SMT. SUREKHA PATHAK W/O SHRI M.D PATHAK,
                               AGED ABOUT 64 YEARS, OCCUPATION: RETIRED
                               TEACHER R/O HOUSE NO. G-13 KRISHI NAGAR
                               COLONY    ADHARTAL     DISTRICT JABALPUR
                               (MADHYA PRADESH)

                         5.    VIMLA SHRIVAS W/O SHRI MOHANLAL SHRIVAS,
                               AGED ABOUT 64 YEARS, OCCUPATION: RETIRED
                               STENO GRADE II R/O 2367 SAI PRASAD GCF
                               COLONY SECTION II ADHARTAL DISTRICT
                               JABALPUR (MADHYA PRADESH)

                         6.    KANCHHEDILAL S/O LATE SHRI NANAKRAM,
                               AGED ABOUT 68 YEARS, OCCUPATION: RETIRED
                               F.E.O R/O C/O N.K DIXIT BEHIND CARRIER
                               SCHOOL     ADARSH     NAGAR     DISTRICT
                               NARMADAPURAM (MADHYA PRADESH)

Signature Not Verified
                         7.    A.K DUBEY S/O LATE R.P YADAV, AGED ABOUT 72
Signed by: CHRISTOPHER
PHILIP
Signing time: 5/6/2024
12:00:08 PM
                                                        2
                               YE A R S , OCCUPATION: RETIRED A.E.O R/O
                               PILIKOTHI CHOUDHARY COMPOUND WARD NO.
                               13 KOTHI BAZAAR DISTRICT NARMADAPURAM
                               (MADHYA PRADESH)

                         8.    R.K.  UPADHYAY S/O LATE BRAMHADEV
                               UPADHYAY,   AGED     ABOUT    75   YEARS,
                               OCCUPATION: RETIRED COMPOUNDER CUM
                               MALE NURSE R/O 1498 AMAN VIHAR PROFESSOR
                               COLONY    SUHAGI     ADHARTAL    DISTRICT
                               JABALPUR (MADHYA PRADESH)

                         9.    N.K.   RAGHUWANSHI     S/O   LATE   R.L
                               RAGHUWANSHI, AGED ABOUT 63 YEARS,
                               OCCUPATION: RETIRED SENIOR TECHNICAL
                               OFFICER R/O KISHAN MOHALLA POST AND
                               VILLAGE   KAUDIYA   TEHSIL  GADARWARA
                               DISTRICT NARSINGHPUR (MADHYA PRADESH)

                         10.   MADHURI SEN W/O LATE SATISH KUMAR SEN,
                               AGED ABOUT 69 YEARS, OCCUPATION: RETIRED
                               ASSISTANT GRADE II R/O 812 GARHA FATAK
                               BEHIND CHHOTI MASJID, DISTRICT JABALPUR
                               (MADHYA PRADESH)

                                                                            .....PETITIONERS
                         (BY SHRI SANDEEP KOSHTA - ADVOCATE)

                         AND
                         1.    THE STATE OF MADHYA PRADESH MINISTRY OF
                               KISHAN KALYAN TATHA KRISHI VIKASH VIBHAG
                               VALLABH BHAWAN BHOPAL THROUGH ITS
                               PRINCIPAL SECRETARY (MADHYA PRADESH)

                         2.    JAWAHAR    LAL NEHRU KRISHI    VISHWA
                               VIDYALAYA THROUGH ITS VICE CHANCELLOR
                               JABALPUR (MADHYA PRADESH)

                         3.    JAWAHAR       LAL NEHRU KRISHI  VISHWA
                               V I D YA L A YA THROUGH ITS   REGISTRAR
                               JABALPUR (MADHYA PRADESH)

                         4.    JAWAHAR     LAL NEHRU KRISHI   VISHWA
                               V I D YA LAYA THROUGH ITS COMPTROLLER
                               JABALPUR (MADHYA PRADESH)

                                                                           .....RESPONDENTS
                         (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 5/6/2024
12:00:08 PM
                                                           3
                               This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                           ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                             (RAVI MALIMATH)                                      (VISHAL MISHRA)
                               CHIEF JUSTICE                                           JUDGE
                         C









 
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