Madhya Pradesh High Court

Arun Kumar Jain vs The State Of Madhya Pradesh on 3 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                         1
                          IN    THE      HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                               ON THE 3 rd OF MAY, 2024
                                           WRIT PETITION No. 11155 of 2024

                         BETWEEN:-
                         ARUN KUMAR JAIN S/O LATE SHRI KAILASH NARAYAN
                         JAIN, AGED ABOUT 64 YEARS, OCCUPATION: RETIRED
                         ASSISTANT GR III O/O NAGAR PARISHAD BARELI
                         DISTRICT RAISEN MP R/O WARD NO 12 CHOTA BAZAR
                         BARELI DISTRICT RAISEN (MADHYA PRADESH)

                                                                                     .....PETITIONER
                         (BY SHRI SHAKTI KUMAR SONI - ADVOCATE)

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                               SECRETARY URBAN ADMINISTRATION AND
                               DEVELOPMENT      MANTRALAYA     BHOPAL
                               (MADHYA PRADESH)

                         2.    UPPER   DIRECTOR URBAN ADMINISTRATION
                               AND   DEVELOPMENT    DEPARTMENT PALIKA
                               BHAWAN NEAR 6 BUS STOP SHIVAJI NAGAR,
                               BHOPAL (MADHYA PRADESH)

                         3.    CHIEF EXECUTIVE OFFICER, NAGAR PARISHAD
                               B AR ELI RAISEN, DISTRICT RAISEN (MADHYA
                               PRADESH)

                         4.    DISTRICT PENSION OFFICER RAISEN DISTRICT
                               RAISEN (MADHYA PRADESH)

                                                                                  .....RESPONDENTS
                         (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                               This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 5/6/2024
12:00:08 PM
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                         Malimath, Chief Justice passed the following:
                                                           ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                             (RAVI MALIMATH)                                      (VISHAL MISHRA)
                               CHIEF JUSTICE                                           JUDGE
                         C