Madhya Pradesh High Court

Santosh Kumar Dubey vs The State Of Madhya Pradesh on 3 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                               ON THE 3 rd OF MAY, 2024
                                           WRIT PETITION No. 11684 of 2024

                           BETWEEN:-
                           SANTOSH KUMAR DUBEY S/O SHRI DEVENDRA
                           KUMAR DUBEY, AGED ABOUT 68 YEARS, OCCUPATION:
                           RETIRED SUB ENGINEER FROM O/O ASSISTANT
                           ENGINEER   (ES) AND ASSISTANT ELECTRICAL
                           INSPECTOR,     DEPARTMENT      OF    ENERGY,
                           NARSINGHPUR, DISTRICT NARSINGHPU, R/O SHYAM
                           TAKIZ KE PASS GANDHI WARD NARSINGHPUR
                           (MADHYA PRADESH)

                                                                             .....PETITIONER
                           (BY SHRI JITENDRA KUMAR SHARMA - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL SECRETARY DEPARTMENT OF
                                 ENERGY, MANTRALAYA, VALLABH BHAWAN,
                                 DISTRICT BHOPAL (MADHYA PRADESH)

                           2.    THE STATE OF MADHYA PRADESH FINANCE
                                 DEPARTMENT THROUGH ITS SECRETARY OF THE
                                 FINANCE   DEPARTMENT, VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           3.    CHIEF ENGINEER (ES) AND CHIEF ELECTRICAL
                                 I N S P E C T O R , DEPARTMENT OF ENERGY,
                                 SATPURA BHAWAN, BHOPAL DISTRICT BHOPAL
                                 (MADHYA PRADESH)

                           4.    ASSISTANT ENGINEER (ES) AND ASSISTANT
                                 ELECTRICAL    INSPECTOR, DEPARTMENT OF
                                 E N E R G Y , NARSINGHPUR       DISTRICT
                                 NARSINGHPUR (MADHYA PRADESH)

Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 06-05-2024
17:28:18
                                                          2
                           5.    DIVISIONAL PENSION      OFFICER COLLECTOR
                                 O F F I C E CAMPUS, NARSINGHPUR (MADHYA
                                 PRADESH)

                                                                                     .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR RESPONDENTS
                           NO.1,2 AND 5)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                             ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others)

dated 11.07.2023. Hence, they plead that this petition be also disposed of on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                  CHIEF JUSTICE                                          JUDGE
                           b