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Shitala Prasad Prajapati vs The State Of Madhya Pradesh
2024 Latest Caselaw 12544 MP

Citation : 2024 Latest Caselaw 12544 MP
Judgement Date : 3 May, 2024

Madhya Pradesh High Court

Shitala Prasad Prajapati vs The State Of Madhya Pradesh on 3 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                          1
                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                                 ON THE 3 rd OF MAY, 2024
                                            WRIT PETITION No. 11552 of 2024

                           BETWEEN:-
                           SHITALA PRASAD PRAJAPATI S/O RAMHARSH
                           PRAJAPATI, AGED ABOUT 67 YEARS, OCCUPATION:
                           RETIRED, R/O H. NO. 433, SHANKAR SHAH NAGAR
                           WARD, POST OFFICE VIDYUT NAGAR, RAMPUR,
                           BHATAULI JABALPUR (MADHYA PRADESH)

                                                                                  .....PETITIONER
                           (BY SHRI HARRY BAMORIYA - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 CHAIRMAN AND MANAGING DIRECTOR, POWER
                                 (M.P.P.K.V.V.C.L.) MADHYA PRADESH POORVA
                                 KSHETRA VIDYUT VITRAN COMPANY LTD.
                                 DISTRICT JABALPUR (MADHYA PRADESH)

                           2.    THE STATE OF MADHYA PRADESH FINANCE
                                 DEPARTMENT THROUGH ITS SECRETARY OF THE
                                 FINANCE    DEPARTMENT VALLABH BHAWAN
                                 DISTRICT BHOPAL (MADHYA PRADESH)

                           3.    THE DIRECTOR (PENSION), M.P.P.K.V.V.C.L.C.F.O.
                                 RAMPUR DISTRICT (MADHYA PRADESH)

                           4.    CHIEF ENGINEER (JR), M.P.P.K.V.V.C.L. DISTRICT
                                 JABALPUR (MADHYA PRADESH)

                           5.    THE DEPUTY DIRECTOR (A/SC) M.P.P.K.V.V.C.L.
                                 DISTRICT JABALPUR (MADHYA PRADESH)

                           6.    REGIONAL ACCOUNT OFFICER M.P.P.K.V.V.C.L.
                                 R A M P U R DISTRICT JABALPUR  (MADHYA
Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 06-05-2024
17:28:18
                                                             2
                                 PRADESH)

                           7.    THE EXECUTIVE ENGINEER DN (SOUTH),
                                 M.P.P.K.V.V.C.L. RAMPUR DISTRICT JABALPUR
                                 (MADHYA PRADESH)

                                                                                     .....RESPONDENTS
                           (SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR RESPONDENTS
                           NO.1 AND 2)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                             ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the

Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed of on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                  CHIEF JUSTICE                                          JUDGE
                           b








 
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