Saturday, 16, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Tameshwar Prasad Sharma vs The State Of Madhya Pradesh
2024 Latest Caselaw 12542 MP

Citation : 2024 Latest Caselaw 12542 MP
Judgement Date : 3 May, 2024

Madhya Pradesh High Court

Tameshwar Prasad Sharma vs The State Of Madhya Pradesh on 3 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                               ON THE 3 rd OF MAY, 2024
                                           WRIT PETITION No. 11657 of 2024

                           BETWEEN:-
                           TAMESHWAR PRASAD SHARMA S/O LATE RAJENDRA
                           PRASAD   SHARMA, AGED ABOUT 71 YEARS,
                           OCCUPATION- RETIRED UPPER DIVISIONAL CLERK,
                           R/O VILLAGE MATIMA, TEHSIL SEMARIYA, DISTRICT
                           REWA (M.P)

                                                                             .....PETITIONER
                           (BY SHRI BAL KRISHNA MISHRA - ADVOCATE)

                           AND
                           1.    STATE OF MADHYA PRADESH THROUGH THE
                                 PRINCIPAL SECRETARY, WATER RESOURCE
                                 D EPARTM EN T MADHYA PRADESH, VALLABH
                                 BHAWAN, BHOPAL (M.P.)

                           2.    ENGINEER IN CHIEF, WATER RESOURCE
                                 D EPARTM EN T, JAL BHAVAN, TULSI NAGAR,
                                 BHOPAL (M.P.)

                           3.    CHIEF   ENGINEER,   WATER   RESOURCE
                                 DEPARTMENT, REWA RANG, GANGA KITHARA,
                                 KOTHI COMPOUND, REWA (M.P.)

                           4.    SUPERINTENDENT      ENGINEER,    WATER
                                 RESOURCE DEPARTMENT, DEVLOUND PAKKA
                                 BAND CIRCLE, BANSAGAR COLONY, REWA (M.P.)

                           5.    EXECUTIVE ENGINEER (WATER RESOURCE
                                 DEPARTMENT)    PLAN   ACQUISITIONS   AND
                                 REHABILITATION     DIVISION,   BANSAGAR
                                 PROJECT, BANSAGAR COLONY REWA (M.P.)

Signature Not Verified
Signed by: BHARTI GADGE
Signing time: 06-05-2024
17:28:18
                                                         2
                           6.    DIVISIONAL PENSION OFFICER, REWA DIVISION,
                                 KOTHI COMPOUND REWA (M.P.)

                           7.    DISTRICT PENSION OFFICER, REWA (M.P.)

                                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                             ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power

Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed of on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                  CHIEF JUSTICE                                          JUDGE
                           b








 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter