Shrikrishan Lal Patel vs The State Of Madhya Pradesh
2024 Latest Caselaw 12506 MP

Madhya Pradesh High Court

Shrikrishan Lal Patel vs The State Of Madhya Pradesh on 3 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                                IN THE HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                               CHIEF JUSTICE
                                                     &
                                    HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 3 rd OF MAY, 2024
                                          WRIT PETITION No. 11644 of 2024

                         BETWEEN:-
                         1.    SHRIKRISHAN LAL PATEL S/O LATE SHRI
                               BABLOO LAL PATEL, AGED ABOUT 65 YEARS,
                               OCCUPATION: RETIRED R/O 104 C MAHAKOSHAL
                               NAGAR, ADHARTAL, JABALPUR, DISTRICT
                               JABALPUR (MADHYA PRADESH)

                         2.    SMT. BHAGWATI KOSHTA W/O LATE SHRI GOPAL
                               PRASAD KOSHTA, AGED ABOUT 58 YEARS,
                               OCCUPATION: HOUSEWIFE R/O GOPAL HOUSE,
                               H.N. 1262, GARHA WARD, PHOOL SAGAR, GARHA
                               PAURUWA, JABALPUR, DISTRICT JABALPUR
                               (MADHYA PRADESH)

                                                                            .....PETITIONERS
                         (BY SHRI J. P. PATEL - ADVOCATE)

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH
                               SECRETARY, ENERGY DEPARTMENT, VALLABH
                               BHAWAN,    DISTRICT  BHOPAL   (MADHYA
                               PRADESH)

                         2.    JOINT DIRECTOR (FINANCE AND ACCOUNTS)
                               COG & HS, MADHYA PRADESH POWER
                               GENERATING COMPANY LTD, SHAKTI BHAWAN,
                               RAMPUR, JABALPUR (MADHYA PRADESH)

                         3.    DEPUTY      GENERAL   MANAGER, (LAW AND
                               ADMIN), MP POWER MANAGEMENT COMPANY
                               LT D . , SHAKTI BHAWAN, RAMPUR, JABALPUR
                               (MADHYA PRADESH)

                                                                           .....RESPONDENTS
Signature Not Verified
Signed by: MANJU
Signing time:
5/7/2024 11:36:04 AM
                                                              2


                               This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsel for the petitioners submits that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, he pleads that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

However, it is noticed that there are various defaults as pointed out by the Registry including non-payment of deficit court fees. In the larger interest of justice, the defaults except court fee are overruled.

The petitioners to submit the deficit Court fees, as demanded by the Registry. Only after the deficit court fees has been paid, the certified copy be issued and the order will be uploaded and not until then.

                              (RAVI MALIMATH)                                        (VISHAL MISHRA)
                                CHIEF JUSTICE                                             JUDGE
                         mc