Madhya Pradesh High Court
Vivek Pandey vs Union Of India on 3 May, 2024
Author: Sheel Nagu
Bench: Sheel Nagu, Amar Nath Kesharwani
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SHEEL NAGU
&
HON'BLE SHRI JUSTICE AMAR NATH (KESHARWANI)
WRIT PETITION No. 13768 of 2022
BETWEEN:-
1. KESRI NANDAN SAHU S/O SHRI JUGAL
KISHOR SAHU, AGED ABOUT 26 YEARS,
OCCUPATION: STUDENT, R/O HOUSE NO.
252, KOTHI, KOTMA, DISTRICT ANUPPUR
(M.P.) ROLL NO. 23138898
2. ROHIT CHAUDHARY S/O SHRI MAHESH
KUMAR CHAUDHARY, AGED ABOUT 33
YEARS, OCCUPATION: STUDENT R/O
HOUSE NO. 122, NEAR ST. THOMAS
SCHOOL, DEWAS AT PRESENT R/O
KANCHGHAR COLONY, JABALPUR (M.P.)
ROLL NO. 22598295
.....PETITIONERS
AND
1. UNION OF INDIA THROUGH PRINCIPAL
SECRETARY MINISTRY OF HUMAN
RESOURCE DEVELOPMENT (M.H.R.D.)
DEPARTMENT OF EDUCATION AND
LITERACY GOVERNMENT OF INDIA
SHASTRI BHAWAN, NEW DELHI
2. NATIONAL COUNCIL FOR TEACHERS
EDUCATION (N.C.T.E.) THROUGH ITS
CHAIRPERSON G-7, SECTOR-10, DWARKA
LANDMARK, NEAR MATRO STATION, NEW
DELHI
3. STATE OF M.P. THROUGH PRINCIPAL
SECRETARY, DEPARTMENT OF SCHOOL
EDUCATION, VALLABH BHAWAN,
MANTRALAYA, BHOPAL (M.P.)
2
4. COMMISSIONER PUBLIC INSTRUCTIONS
(D.P.I.) GAUTAM NAGAR, BHOPAL (M.P.)
5. COMMISSIONER TRIBAL WELFARE
DEPARTMENT (EDUCATION) BHOPAL
(M.P.)
6. CHAIRMAN PROFESSIONAL
EXAMINATION BOARD, CHAYAN
BHAWAN, CHINAR PARK, BHOPAL (M.P.)
7. AMIT YADAV S/O SHRI SHRAVAN YADAV,
AGED ABOUT 26 YEARS, UNEMPLOYED,
R/O VILLAGE & POST S/O SHRI KESLA,
SURE, DASRATH TEHSIL R/O SURE,
ITARSI, DISTRICT NARMADAPURAM (M.P.)
8. ASHISH SURE, S/O SHRI DASRATH SURE,
AGED ABOUT 27 YEARS, UNEMPLOYED,
R/O VIKASH NAGAR ATHNER, INFRONT
OF FOREST DEPOT, TEHSIL ATHNER,
DISTRICT BETUL (M.P.).
9. NITENDRA SAHU S/O SHRI BIHARI LAL,
AGED ABOUT 25 YEARS, UNEMPLOYED,
R/O H.NO.107/2, KHULRI, POST GANGAI
BADKHEDA, TEHSIL SHAHPURA,
DISTRICT JABALPUR (M.P.)
10 RAHUL NAMDEO, S/O SHRI PRADEEP
KUMAR NAMDEO, AGED ABOUT 29 YEARS,
UNEMPLOYED R/O 30, SHIV MANDIR,
NEAR HIGH SCHOOL JAMDAR (SHIVPURI),
KUNDESHWAR, DISTRICT TIKAMGARH
(M.P.)
11 ASHWANY DUBEY S/O SHRI BRIJ GOPAL
DUBEY, AGED ABOUT 29 YEARS,
UNEMPLOYED, R/O BIJAWAR, DISTRICT
CHHATARPUR (M.P.)
12 DANISH KHAN S/O SHAGEER AHMAD
AGED ABOUT 36 YEARS UNEMPLOYED R/O
UPRETI MOHALLA WARD NO.1
CHACHODA TEHSIL CHACHODA
DISTRICT GUNA (M.P.)
13 ASHISH BANKAR S/O SHRI BABURAO
BANKAR, AGED ABOUT 28 YEARS,
OCCUPATION - PRIMARY SCHOOL
3
TEACHER, OFFICE ADDRESS - EKIKRIT
MS ROSHNI, KHALWA BLOCK, DISTRICT
KHANDWA (M.P.) - 450117, R/O 995, VIKAS
NAGAR, ATHNER, TAHSIL ATHNER,
DISTRICT BETUL (M.P.)
14 NIKITA MANDLOI D/O SHRI ASHOK
KUMAR MANDLOI, AGED 31 YEARS,
OCCUPATION - PRIMARY SCHOOL
TEACHER, OFFICE ADDRESS:
GOVERNMENT PRIMARY SCHOOL
GUWADI, TAHSIL SHAHPUR, DISTRICT
BETUL (M.P.), R/O H.NO.134, DARWAR
CHOWK, SHIVPUR, SEONI, MALWA,
NARMADAPURAM (M.P.) - 461223
15 ACHAL PARIHAR D/O SHRI HUKUM
CHAND PARIHAR, AGED 24 YEARS,
OCCUPATION - PRIMARY SCHOOL
TEACHER, OFFICE ADDRESS - UNNAN
PRATHMIK SHALA KHERMAI TOLA
CLOCK, NANIPUR, DISTRICT MANDLA
(M.P.) R/O WARD NO.10, AT DEVTHANA,
POST MANEGAON, TAHSIL KUTANGI,
DISTRICT BALAGHAT (M.P.)-481445
16 SHOEB KHAN S/O SHRI ABDUL MANNAN
KHAN, AGED ABOUT 29 YEARS,
OCCUPATION - PRIMARY SCHOOL
TEACHER, OFFICE ADDRESS ; UEGS
PRIMARY SCHOOL, BHAGATDHANA, POST
CHUNA HUJURI, R/O AZAD WARD,
MULTAI, DISTRICT BETUL (M.P.) - 460661
17 ASHVINEE NARREY, D/O SHRI ANTRAM
NARREY, AGED 23 YEARS, OCCUPATION -
PRIMARY SCHOOL TEACHER, OFFICE
ADDRESS: UEGS P/S BHAGATDHANA,
CHIKHALI RAIYAT BLOCK, SHAHPUR,
DISTRICT BETUL (M.P.)
.....RESPONDENTS/ INTERVENERS
4
WRIT PETITION No. 595 of 2023
BETWEEN:-
1. VIPIN KUMAR DWIVEDI S/O SHRI
MAHENDRA KUMAR DWIVEDI, AGED
ABOUT 31 YEARS, OCCUPATION:
STUDENT R/O VILLAGE AND POST
TALA TEHSIL AMARPATAN DISTRICT
SATNA (M.P.)
2. NEELESH KUMAR DWIVEDI S/O SHRI
RAMNATH SHARMA, AGED ABOUT 32
YEARS, OCCUPATION: STUDENT R/O
HOUSE NO. 915 WARD NO. 15 TALA
TEHSIL AMARPATAN DISTRICT SATNA
(MADHYA PRADESH)
.....PETITIONERS
AND
1. UNION OF INDIA THROUGH
PRINCIPAL SECRETARY MINISTRY OF
HUMAN RESOURCE DEVELOPMENT
M.H.R.D. DEPARTMENT OF
EDUCATION AND LITERACY
GOVERNMENT OF INDIA SHASTRI
BHAWAN NEW DELHI
2. NATIONAL COUNCIL FOR TEACHERS
EDUCATION (N.C.T.E.) THROUGH ITS
CHAIRPERSON G-7 SECTOR-10
DWARKA LANDMARK NEAR MATRO
STATION NEW DELHI
3. STATE OF M.P. THROUGH PRINCIPAL
SECRETARY DEPARTMENT OF
SCHOOL EDUCATION VALLABH
BHAWAN MANTRALAYA BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER PUBLIC
INSTRUCTIONS (D.P.I.) GAUTAM
NAGAR BHOPAL (MADHYA PRADESH)
5. COMMISSIONER TRIBAL WELFARE
DEPARTMENT (EDUCATION) BHOPAL
5
(MADHYA PRADESH)
6. CHAIRMAN PROFESSIONAL
EXAMINATION BOARD CHAYAN
BHAWAN CHINAR PARK BHOPAL
(MADHYA PRADESH)
.....RESPONDENTS
WRIT PETITION No. 21800 of 2023
BETWEEN:-
1. TARUN AGRAWAL S/O SHRI
LEELADHAR AGARAWAL, AGED
ABOUT 26 YEARS, OCCUPATION:
PRIVATE JOB R/O HOUSE NO. 401
SECTOR 4A, AWAS VIKAS COLONY
BODLA AGRA DISTRICT AGRA U.P.
(UTTAR PRADESH) ROLL NO.22562909
2. VINEET RAGHUWANSHI S/O SHRI
NARVAR SINGH, OCCUPATION:
PRIVATE JOB, AGED ABOUT 26
YEARS, R/O VILLAGE KOSKARPA,
TEHSIL BANKHEDI, DISTRICT
HOSHANGABAD M.P. ROLL NO.
23012808
3. MITHILESH KUMAR NAMDEV S/O
SHRI PURUSHOTTAM NAMDEV, AGED
ABOUT 36 YEARS, OCCUPATION:
PRIVATE JOB R/O HOUSE NO. 1118,
TEHSIL BANKHEDI, DISTRICT
HOSHANGABAD (M.P.) ROLL NO.
22678472
4. KHUSHBU LATA KIRAR W/O SHRI
SONU KIRAR, AGED ABOUT 32 YEARS,
OCCUPATION: PRIVATE JOB R/O
VILLAGE PATEL COLONI,
HATWAWAS HOUSE NO. 556,
DISTRICT HOSHANGABAD (M.P.)
ROLL NO. 23021976
5. SHUKHWATI KUSHWAHA W/O ANKIT
KUSHWAHA, AGED ABOUT 31 YEARS,
OCCUPATION: PRIVATE JOB R/O
6
HOUSE NO. 65, PIPARIYA KACHHI,
MOHALLA HATWAS HOSHANGABAD
(M.P.) ROLL NO.22595043
6. KSHMA JAIN D/O SHRI AKASH JAIN,
AGED ABOUT 35 YEARS,
OCCUPATION: PRIVATE JOB R/O
WARD NO. 19, NARMADAPURAM,
JAKIR HUSSAIN WARD PIPARIYA,
HOSHANGABAD M.P. ROLL NO
22642444
7. UMASHANKAR AHIRWAR S/O SHRI
KALICHARAN AHIRWAR, AGED
ABOUT 31 YEARS, OCCUPATION:
PRIVATE JOB R/O VILLAGE CHIROLI,
KHIREYAGHOGHU, TEHSIL DATIYA,
DISTRICT DATIA AT PRESENT R/O
DEEN DEYAL NAGAR BHOPAL M.P
ROLL NO. 226597964
8. ANAND SHARMA S/O SHRI
RAMESHCHANDRA, AGED ABOUT 31
YEARS, OCCUPATION: PRIVATE JOB
R/O VILLAGE JIGMA
BADOUNIKHURD, TEHSIL BARONI
DATIYA DISTRICT DATIA AT
PRESENT R/O J.P. NAGAR,
ADHARTAL. JABALPUR M.P. ROLL
NO. 22706549
9. JITENDRA BAGHEL S/O SHRI
RAMESH, AGED ABOUT 24 YEARS,
OCCUPATION: PRIVATE JOB R/O
VILLAGE SONHAR DISTRICT DATIYA
AT PRESENT RESIDENT OF HOUSING
BOARD COLONY SUBHASH NAGAR
JABALPUR (M.P.) ROLL NO.22703893
10. ROHAN MISHRA S/O NARENDRA
MISHRA, AGED ABOUT 26 YEARS,
OCCUPATION: PRIVATE JOB R/O
VILLAGE WARD NO 04 P.S. BHAUTI
MANPURA SHIVPURI AT PRESENT
RESIDENT OF KOLAR ROAD BHOPAL
ROLL NO.226597964
11. MANVENDRA SINGH SENGAR S/O
SHRI MAHENDRA SINGH, AGED
ABOUT 27 YEARS, OCCUPATION:
7
PRIVATE JOB R/O VILLAGE THKURS
TEHSIL BHANDER DISTRICT DATIA
AT PRESENT RESIDENT OF RANJHI
JABALPUR(M.P. ROLL NO.22609481
.....PETITIONERS
AND
1. UNION OF INDIA THROUGH
PRINCIPAL SECRETARY, MINISTRY OF
HUMAN RESOURCES DEVELOPMETN
(MHRD), DEPARTMENT OF
EDUCATION AND LITERACY,
GOVERNMENT OF INDIA, SHASTRI
BHAWAN NEW DELHI
2. NATIONAL COUNCIL FOR TEACHERS'
EDUCATION (N.C.T.E.) THROUGH ITS
CHAIPERSON G-7, SECTOR-10
DWARKA LANDMARK NEAR MATRO
STATION NEW DELHI
3. STATE OF M.P. THROUGH PRINCIPAL
SECRETARY, DEPAERTMENT OF
SCHOOL EDUCATION, VALLABH
BHAWAN MANTRALAYA BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER, PUBLIC
INSTRUCTIONS (D.P.I.), GAUTAM
NAGAR, BHOPAL (MADHYA PRADESH)
5. COMMISSIONER, TRIBAL WELFARE
DEPARTMENT (EDUCATION), BHOPAL
(MADHYA PRADESH)
6. CHAIRMAN, PROFESSIONAL
EXAMINATION BOARD, CHAYAN
BHAWAN, CHINAR PARK, BHOPAL
(MADHYA PRADESH)
.....RESPONDENTS
WRIT PETITION No. 22218 of 2023
BETWEEN:-
8
1. MANEESH KUMAR SEN S/O SHRI
RAMPRASAD SEN, AGED ABOUT 33
YEARS, OCCUPATION: PRIVATE JOB
R/O VILLAGE AND POST CHADAMAU
TAHSIL CHADAMAU DISTT. SAGAR
(MADHYA PRADESH) ROLL
NO.23170148
2. SATENDRA DHAKAR S/O SHRI
HAJARI LAL, AGED ABOUT 27 YEARS,
OCCUPATION: PRIVATE JOB R/O
VILLAGE AND POST SEMAI TAHSIL
KELARAS DISTRICT MORENA ROLL
NO. 22692417 (MADHYA PRADESH)
3. ANAMIKA DANGI D/O SHRI
RAJENDRA SINGH, AGED ABOUT 29
YEARS, OCCUPATION: PRIVATE JOB
R/O VILLAGE AND POST BHESHAYA
TAHSIL KURWAL DISTRICT VIDISHA
ROLL NO. 23183340 (MADHYA
PRADESH)
4. BRAJESH KUMAR S/O SHRI KAPTAN
SINGH, AGED ABOUT 29 YEARS,
OCCUPATION: PRIVATE JOB R/O
VILLAGE AND POST SILAYATHYA
TAHSIL KHANETA DISTRICT
MORENA ROLL NO. 22746649
(MADHYA PRADESH)
5. MAHENDRA PRATAP THAKUR S/O
SHRI VEERENDRA SINGH, AGED
ABOUT 30 YEARS, OCCUPATION:
PRIVATE JOB R/O VILLAGE AND
POST BAHERIYA KALAM TAHSIL
DEORI DISTRICT SAGAR ROLL NO.
23185673 (MADHYA PRADESH)
6. DARA SINGH DANGI S/O SHRI
NANHEBHAI, AGED ABOUT 36 YEARS,
OCCUPATION: PRIVATE JOB R/O
VILLAGE AND POST RAMPUR TAHSIL
DEORI DISTRICT SAGAR ROLL NO.
23183341 (MADHYA PRADESH)
7. VINOD KUMAR PATEL S/O SHRI PREM
SINGH, AGED ABOUT 25 YEARS,
OCCUPATION: PRIVATE JOB R/O
9
VILLAGE AND POST GENHURAS
TAHSIL JAISINAGAR DISTRICT
SAGAR ROLL NO. 23197324 (MADHYA
PRADESH)
8. ROHIT SHARMA S/O SHRI KAMLESH
SHARMA, AGED ABOUT 25 YEARS,
OCCUPATION: PRIVATE JOB R/O
VILLAGE AND POST MADANPURA
TAHSIL MADANPURA DISTRICT
SAGAR ROLL NO. 23205352 (MADHYA
PRADESH)
9. GOURAV UPADHYAY S/O SHRI
SANTOSH UPADHYAY, AGED ABOUT
33 YEARS, OCCUPATION: PRIVATE
JOB R/O VILLAGE AND POST NADUA
KUVA KE PAAS GRAM DHANA
TAHSIL BAMHORI BIKA DISTRICT
SAGAR ROLL NO. 23209509 (MADHYA
PRADESH)
10. VIKRANT KUSHWAHA KACHHI S/O
SHRI AMAR SINGH KUSHWAHA,
AGED ABOUT 26 YEARS,
OCCUPATION: PRIVATE JOB R/O
VILLAGE AND POST KASAL PIPARIYA
TAHSIL KASAL PIPARIYA DISTRICT
SAGAR ROLL NO. 23168915 (MADHYA
PRADESH)
11. SONAM GOSWAMI D/O SHRI
SANTOSH GOSWAMI, AGED ABOUT 31
YEARS, OCCUPATION: PRIVATE JOB
R/O VILLAGE AND POST PACHCHI
PADA GANJ LOHA MANDI KILAGET
DISTRICT GWALIOR ROLL NO.
22816373 (MADHYA PRADESH)
12. SHUBHAM TIWARI S/O SHRI NIVAS,
AGED ABOUT 29 YEARS,
OCCUPATION: PRIVATE JOB R/O
VILLAGE AND POST RAMESHWAR
WARD NO. 9 REHIKHAS REHLI
DISTRICT SAGAR ROLL NO. 23143823
(MADHYA PRADESH)
13. SUNEEL SINGH S/O SHRI MUNNA
SINGH, AGED ABOUT 29 YEARS,
OCCUPATION: PRIVATE JOB R/O
10
VILLAGE AND POST ARELEKAPURA
TAHSIL GOHDI DISTRICT BHIND
ROLL NO. 22728616 (MADHYA
PRADESH)
14. ANILDAS AHIRWAR S/O SHRI
HARISHANKAR, AGED ABOUT 27
YEARS, OCCUPATION: PRIVATE JOB
R/O VILLAGE AND POST KHAMARIYA
WARD NO. 1 REHLI DISTRICT SAGAR
ROLL NO. 23166136 (MADHYA
PRADESH)
15. YOGESH YADAV S/O SHRI GOVIND
YADAV, AGED ABOUT 25 YEARS,
OCCUPATION: PRIVATE JOB R/O
VILLAGE AND POST WARD NO. 20
BHANDARIYA KHANDWA DISTRICT
KHANDWA ROLL NO. 22936664
(MADHYA PRADESH)
16. SATENDRA SINGH DHAKAD S/O SHRI
RAMESH CHANDRA DHAKAR, AGED
ABOUT 31 YEARS, OCCUPATION:
PRIVATE JOB R/O VILLAGE AND
POST BARIPURA (TILONJARI) TAHSIL
KAILARAS DISTRICT MORENA ROLL
NO. 22724631 (MADHYA PRADESH)
17. NEHA SIKARWAR D/O SHRI
RAMAVTAR SIKARWAR, AGED
ABOUT 30 YEARS, OCCUPATION:
PRIVATE JOB R/O VILLAGE AND
POST NEAR WATER TANK OLD
HOUSING BOARD COLONY DISTRICT
MORENA ROLL NO. 22830633
(MADHYA PRADESH)
18. NISHA SIKARWAR D/O SHRI
RAMAVTAR, AGED ABOUT 26 YEARS,
OCCUPATION: PRIVATE JOB R/O
VILLAGE AND POST OLD HOUSING
BOARD COLONY TAHSIL MORENA
DISTRICT MORENA ROLL NO.
22715216 (MADHYA PRADESH)
19. DEEPAK AHIRWAR S/O SHRI BALRAM
AHIRWAR, AGED ABOUT 33 YEARS,
OCCUPATION: PRIVATE JOB R/O
VILLAGE AND POST AMBEDKAR
11
WARD DHANA DISTRICT SAGAR
ROLL NO. 23203082 (MADHYA
PRADESH)
20. NEHA RATHORE W/O SHRI
JYOTIPRAKASH RATHORE, AGED
ABOUT 30 YEARS, OCCUPATION:
PRIVATE JOB R/O VILLAGE AND
POST KHEJRA ROAD GULABGANJ
CANTT. GUNA TAHSIL GUNA
DISTRICT GUNA ROLL NO. 22840342
(MADHYA PRADESH)
21. PARSHOTTAM PATEL S/O SHRI
MALKHAN, AGED ABOUT 29 YEARS,
OCCUPATION: PRIVATE JOB R/O
VILLAGE AND POST MOKALPUR
DISTRICT SAGAR ROLL NO. 23183029
(MADHYA PRADESH)
22. NIMITA SUMAN D/O SHRI RAHUL
DEV, AGED ABOUT 37 YEARS,
OCCUPATION: PRIVATE JOB R/O
VILLAGE AND POST RAJHARSH
COLONY NAYAPURA KOLAR BHOPAL
KOLAR ROAD TAHSIL HUZUR
DISTRICT BHOPAL ROLL NO. 22748327
(MADHYA PRADESH)
23. KULDEEP SINGH S/O SHRI DEV
SINGH, AGED ABOUT 29 YEARS,
OCCUPATION: PRIVATE JOB R/O
VILLAGE AND POST DHARAMGADH
DISTRICT MORENA ROLL NO.
22826815 (MADHYA PRADESH)
24. SONAM UPADHYA D/O SHRI SANTOSH
UPADHYA, AGED ABOUT 29 YEARS,
OCCUPATION: PRIVATE JOB R/O
VILLAGE AND POST BIJASEN
MANDIR KE PAAS DHANA TAHSIL
DHANA DISTRICT SAGAR ROLL NO.
23162434 (MADHYA PRADESH)
.....PETITIONERS
AND
12
1. UNION OF INDIA THROUGH
PRINCIPAL SECRETARY MINISTRY OF
HUMAN RESOURCE DEVELOPMENT
(M.H.R.D.) DEPARMENT OF
EDUCATION AND LITERACY
GOVERNEMNT OF INDIA SHASTRI
BHAWAN NEW DELHI
2. NATIONAL COUNCIL FOR TEACHERS
EDUCATION (N.C.T.E.) THROUGH ITS
CHAIRPERSON G-7 SECTOR-10
DWARKA LANDMARK NEAR MATRO
STATION NEW DELHI
3. STATE OF M.P. THROUGH PRINCIPAL
SECRETARY DEPARTMENT OF
SCHOOL EDUCATION R/O VALLABH
BHAWAN MANTRALAYA BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER PUBLIC
INSTRUCTION (D.P.I.) GAUTAM NAGAR
BHOPAL (MADHYA PRADESH)
5. COMMISSIONER TRIBAL WELFARE
DEPARTMENT (EDUCATION) BHOPAL
(MADHYA PRADESH)
6. CHAIRMAN PROFESSIONAL
EXAMINATION BOARD CHAYAN
BHAWAN CHINAR PARK BHOPAL
(MADHYA PRADESH)
.....RESPONDENTS
WRIT PETITION No. 29809 of 2023
BETWEEN:-
1. VIVEK PANDEY S/O LATE SHRI
HARIBHUSHAN PANDEY, AGED
ABOUT 33 YEARS, OCCUPATION:
GUEST TEACHER R/O VILLAGE
DHANSER POST MAHKHOR TAHSIL
MAJHOLI DISTRICT SIDHI ROLL NO.
23285313 (MADHYA PRADESH)
13
2. RAVISHANKAR KUSHWAHA S/O SHRI
BHAIYALAL KUSHWAHA, AGED
ABOUT 33 YEARS, OCCUPATION:
GUEST TEACHER R/O VILLAGE
KAJURIHA POST MAHKHOR TEHSIL
MAJHOLI DISTRICT SIDHI ROLL NO.
23265971 (MADHYA PRADESH)
3. SEEMA SHUKLA D/O SHRI
SHIVNANDAN SHUKLA, AGED ABOUT
24 YEARS, OCCUPATION: PRIVATE
JOB R/O VILLAGE DHANSER POST
MAHKHOR TEHSIL MAJHOLI
DISTRICT SIDHI ROLL NO. 23002044
(MADHYA PRADESH)
4. RADHA KUSHWAHA D/O SHRI
SHIVPRASAD KUSHWAHA, AGED
ABOUT 32 YEARS, OCCUPATION:
PRIVATE JOB R/O VILLAGE
DHUADOL POST MAKHOR TEHSIL
MAJHOLI DISTRICT SIDHI ROLL NO.
23288970 (MADHYA PRADESH)
5. RAHUL PANDEY S/O SHRI
RAMASHRAY PANDEY, AGED ABOUT
26 YEARS, OCCUPATION: PRIVATE
JOB R/O VILLAGE DHANSER, POST
MAHKOR, TEHSIL MAJHOLI
DISTRICT SIDHI ROLL NO. 23295658
(MADHYA PRADESH)
6. RAMMANI GOSWAMI S/O SHRI
SHIVPRASAD GOSWAMI, AGED
ABOUT 33 YEARS, OCCUPATION:
GUEST TEACHER R/O VILLAGE
GOTRA POST BHADAURA TEHSIL
KUSMI DISTRICT SIDHI ROLL NO.
23299863 (MADHYA PRADESH)
7. RAJIV GUPTA S/O SHRI SURESH
PRASAD GUPTA, AGED ABOUT 27
YEARS, OCCUPATION: PRIVATE JOB
R/O VILLAGE DHUADOL, POST
MAHKOR, TEHSIL MAJHOLI
DISTRICT SIDHI ROLL NO. 23275661
(MADHYA PRADESH)
8. RUDRA KUSHWAHA S/O SHRI RAM
LAKHAN KUSHWAHA, AGED ABOUT
14
29 YEARS, OCCUPATION: GUEST
TEACHER R/O VILLAGE DHUADOL
POST MAKHOR TEHSIL MAJHOLI
DISTRICT SIDHI ROLL NO. 23294043
(MADHYA PRADESH)
9. NAGENDRA KUMAR PATWA S/O SHRI
SATYADEV PATWA, AGED ABOUT 32
YEARS, OCCUPATION: GUEST
TEACHER R/O VILLAGE KATARWAR
POST BHADAURA TEHSIL KUSMI
DISTRICT SIDHI ROLL NO. 23275801
(MADHYA PRADESH)
10. ARUNENDRA KUMAR MISHRA S/O
SHRI GAYA PRASAD MISHRA, AGED
ABOUT 26 YEARS, OCCUPATION:
GUEST TEACHER R/O VILLAGE
DHANSER POST MAHKHOR TEHSIL
MAJHOLI DISTRICT SIDHI ROLL NO.
23294413 (MADHYA PRADESH)
11. VIVEK KUMAR PANDEY S/O SHRI
AKHILESH PRASAD PANDEY, AGED
ABOUT 28 YEARS, OCCUPATION:
GUEST TEACHER R/O VILLAGE
PADKHURI KOTHAR DISTRICT SIDHI
ROLL NO. 22570753 (MADHYA
PRADESH)
12. SANDEEP KUMAR DWIVEDI S/O SHRI
KESHAV PRASAD DWIVEDI, AGED
ABOUT 28 YEARS, OCCUPATION:
PRIVATE JOB R/O VILLAGE DADAR
POST PATHARUALA TEHSIL
MAJHAULI DISTRICT SIDHI ROLL NO.
23276167 (MADHYA PRADESH)
13. DEEPAK PANDEY S/O SHRI RAM
LALLU PANDEY, AGED ABOUT 31
YEARS, OCCUPATION: GUEST
TEACHER R/O VILLAGE DHANSER
POST MAHKHOR TEHSIL MAJHOLI
DISTRICT SIDHI ROLL NO. 23270327
(MADHYA PRADESH)
14. ROHIT SINGH BALENDU S/O SHRI
PRADEEP KUMAR SINGH, AGED
ABOUT 26 YEARS, OCCUPATION:
GUEST TEACHER R/O VILLAGE
15
BHDAURA POST BHADAURA TEHSIL
KUSMI DISTRICT SIDHI ROLL NO.
23270327 (MADHYA PRADESH)
.....PETITIONERS
AND
1. UNION OF INDIA THROUGH
PRINCIPAL SECRETARY MINISTRY OF
HUMAN RESOURCE DEVELOPMENT
(M.H.R.D.) DEPARTMENT OF
EDUCATION LITERACY GOVERNMENT
OF INDIA SHASTRI BHAWAN NEW
DELHI
2. NATIONAL COUNCIL FOR TEACHER
EDUCATION (N.C.T.E.) THROUGH ITS
CHAIRPERSON G-7 SECTOR 10
DWARKALAND MARK NEAR MATRO
STATION NEW DELHI
3. STATE OF M.P. THROUGH PRINCIPAL
SECRETARY DEPARTMENT OF
SCHOOL EDUCATION VALLABH
BHAWAN, MANTRALAYA BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER PUBLIC
INSTRUCTION (DPI) GAUTAM NAGAR,
BHOPAL (MADHYA PRADESH)
5. COMMISSIONER TRIBAL WELFARE
DEPARTMENT (EDUCATION) BHOPAL
(MADHYA PRADESH)
6. CHAIRMAN PROFESSIONAL
EXAMINATION BOARD, CHAYAN
BHAWAN CHINAR PARK BHOPAL
(MADHYA PRADESH)
.....RESPONDENTS
WRIT PETITION No. 7854 of 2024
BETWEEN:-
16
1. OMPRAKASH RAJAK S/O SHRI, JHELA
RAM RAJAK, AGED ABOUT 30 YEARS,
OCCUPATION: PRIVATE JOB R/O
SUNVARA, TEHSIL SHAHPURA,
CHARGAWAN, POST GANGAI
BADHEDA, DISTT. JABALPUR
(MADHYA PRADESH)
2. RASHMI CHANDEL D/O SHRI GANESH
RAM CHANDEL, AGED ABOUT 29
YEARS, OCCUPATION: STUDENT R/O
HOUSE NO. 22 MAGARDHA POST
BIJADANDI TAHSIL NARAYANGANJ
BIJADANDI FV POST BEEJADANDI
DISTRICT MANDLA ROLL NO. 23052334
(MADHYA PRADESH)
3. JAY PRAKASH KORI S/O SHRI VIJAY
KUMAR KORI, AGED ABOUT 29 YEARS,
OCCUPATION: SHOP R/O GRAM
BARAGWAN POST JHINGARAI TEHSIL
SIHORA DISTRICT JABALPUR ROLL
NO. 22707309 (MADHYA PRADESH)
4. RAM RAJA SHARMA S/O SHRI RAM
PRAKASH SHARMA, AGED ABOUT 27
YEARS, OCCUPATION: PRIVATE JOB
R/O POST AMOL PATHA TEHSIL
KARERA DISTRICT SHIVPURI ROLL
NO. 22759762 (MADHYA PRADESH)
5. VIJAY SHARMA S/O SHRI RAJENDRA
PRASAD SHARMA, AGED ABOUT 36
YEARS, OCCUPATION: PRIVATE
TEACHER R/O GRAM MAHAL GAON
DISTRICT GWALIOR ROLL NO.
22612570 (MADHYA PRADESH)
6. VIMAL SINGH YADAV S/O SHRI
SUMMER SINGH, AGED ABOUT 30
YEARS, OCCUPATION: GUEST
TEACHER R/O GRAM JHIRMILA
KARIYA PANI TEHSIL SHAHNAGAR
DISTRICT PANNA ROLL NO. 23027433
(MADHYA PRADESH)
7. ASHISH RICHARIYA S/O SHRI G P
RICHARIYA, AGED ABOUT 29 YEARS,
OCCUPATION: STUDENT R/O WARD
17
NO. 7 BILEHRI ROAD BALAK
CHHATRAWASH KE SAMNE
NOWGONG DISTRICT CHHATARPUR
ROLL NO. 22577541 (MADHYA
PRADESH)
8. RAM KUMAR RAGHUWANSHI S/O SHRI
RAM BABU RAGHUWANSHI, AGED
ABOUT 39 YEARS, OCCUPATION:
GUEST TEACHER R/O MAHIDPUR
TEHSIL ISAGARH DISTRICT ASHOK
NAGAR ROLL NO. 22922974 (MADHYA
PRADESH)
9. SANJOG KUMAR S/O SHRI
ISHWARDAYAL, AGED ABOUT 32
YEARS, OCCUPATION: PRIVATE JOB
R/O VILLAGE KATARKNA TEHSIL
KATANGI DISTRICT BALAGHAT ROLL
NO. 22721150 (MADHYA PRADESH)
.....PETITIONERS
AND
1. UNION OF INDIA THROUGH
PRINCIPAL SECRETARY MINISTRY OF
HUMAN RESOURCE DEVELOPMENT
M.H.R.D.DEPARTMENT OF EDUCATION
AND LITERACY GOVERNMENT OF
INDIA SHASTRI BHAWAN NEW DELHI
2. NATIONAL COUNCIL FOR TEACHERS
EDUCATION (NCTE) THROUGH ITS
CHAIRPERSON G-7 SECTOR 10
DWARKA LANDMARK NEAR MATRO
STATION NEW DELHI
3. STATE OF M.P. THROUGH PRINCIPAL
SECRETARY DEPARTMENT OF
SCHOOL EDUCATION VALLABH
BHAWAN MANTRALAYA, BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER PUBLIC
INSTRUCTIONS (DPI) GAUTAM NAGAR
BHOPAL (MADHYA PRADESH)
18
5. COMMISSIONER TRIBAL WELFARE
DEPARTMENT (EDUCATION) BHOPAL
(MADHYA PRADESH)
6. CHAIRMAN PROFESSIONAL
EXAMINATION BOARD CHAYAN
BHAWAN CHINAR PARK BHOPAL
(MADHYA PRADESH)
.....RESPONDENTS
WRIT PETITION No. 8054 of 2024
BETWEEN:-
1. DHEERENDRA KUSHWAHA S/O SHRI
RAM SUDARSHAN KUSHWAHA, AGED
ABOUT 32 YEARS, OCCUPATION: PVT.
SCHOOL TEACHER R/O 99/7 NEAR
PRIMARY SCHOOL, SANV,HARDI,
DISTT. REWA (MADHYA PRADESH)
ROLL NO.23267156
2. RAMESH KUMAR CHARMKAR S/O
SHRI PREM LAL CHARMKAR, AGED
ABOUT 38 YEARS, OCCUPATION:
GUEST TEACHER, R/O VILAGE KITHA
POST MADWA TEHSIL HUZUR
DISTRICT REWA M.P. ROLL NO
23290926 (MADHYA PRADESH)
3. DEVEE LAL CHOUHAN S/O SHRI
MOHANLAL, AGED ABOUT 35 YEARS,
OCCUPATION: PVT SCHOOL
TEACHEER R/O VILLAGE
KOLUKHEDI TEHSIL AND DISTRICT
RAJGARH M.P. ROLL NO 23325240
(MADHYA PRADESH)
4. ANKIT SINGH CHANDRAWAT S/O
SHRI ARJUN SINGH, AGED ABOUT 29
YEARS, OCCUPATION: PVT JOB R/O
HOUSE NO 160 KATJU NAGAR JAORA
DISTRICT RATLAM M.P. ROLL NO
23103035 (MADHYA PRADESH)
5. SUSHEEL KUMAR PATEL S/O SHRI
19
DEEN DAYAL, AGED ABOUT 30
YEARS, OCCUPATION: PVT JOB R/O
HOUSE NO 587 WARD NO 16 KAMAL
PURA DISTRICT PANNA M.P. ROLL NO
23277520 (MADHYA PRADESH)
6. BHARAT LAL BADODE S/O SHRI
GAJANAND BADODE, AGED ABOUT 34
YEARS, OCCUPATION: PVT JOB R/O
VILLAGE BHUMMA MOHGAON
HAVELI DISTRICT CHHINDWARA
M.P. ROLL NO 23011931 (MADHYA
PRADESH)
7. KAMAL S/O SHRI KALURAM
SURYAWANSHI, AGED ABOUT 25
YEARS, OCCUPATION: PVT JOB R/O
PADLIYA KACHARIYA DISTRICT
UJJAIN M.P. ROLL NO 22952407
(MADHYA PRADESH)
8. NEETU SINGH D/O SHRI KRUPAL
SINGH, AGED ABOUT 27 YEARS,
OCCUPATION: PVT JOB R/O HOUSE
NO 48 RASULPURA KHAIKHEDA
DISTRICT SEHORE M.P. ROLL NO
22761939 (MADHYA PRADESH)
9. DURGALAL BAMNIYA S/O SHRI
MOHAN LAL JI BAMANIYA, AGED
ABOUT 42 YEARS, OCCUPATION: PVT
JOB R/O WARD NO 21 NAGDA
DISTRICT UJJAIN M.P. ROLL NO
23091631 (MADHYA PRADESH)
10. NAND KISHORE CHAKRAWARTI S/O
SHRI KHEM CHAND CHAKRAWARTI,
AGED ABOUT 35 YEARS,
OCCUPATION: PVT JOB R/O GRAM
AURAI POST AURAI MAL BICHHIYA
MANDLA DISTRICT MANDLA M.P.
ROLL NO 23060353 (MADHYA
PRADESH)
11. POONAM PANDEY D/O SHRI
CHANDRAMANI PANDEY, AGED
ABOUT 31 YEARS, OCCUPATION: PVT
JOB R/O GRAM MAHADEVA POST
DEVRA KOTAR DISTRICT SATNA
(MADHYA PRADESH) ROLL
20
NO.23250924
12. BHAGWAT KUSHWAHA S/O SHRI
GOKUL KUSHWAHA, AGED ABOUT 30
YEARS, OCCUPATION: PVT JOB R/O
WARD NO 06 TEHSIL CHHATARPUR
GRAM NANDGAYAN KALA DISTRICT
CHHATARPUR (MADHYA PRADESH)
ROLL NO.23208160
13. SHALINEE JAIN D/O SHRI VIJAY
KUMAR JAIN, AGED ABOUT 27 YEARS,
OCCUPATION: PVT JOB R/O WARD NO
02 MOREGANJ GALLA MANDI
DISTRICT DAMOH M.P. ROLL NO
22763864 (MADHYA PRADESH)
14. HIMANSHU S/O SHRI NANDKISHORE
SONI, AGED ABOUT 30 YEARS,
OCCUPATION: PVT JOB R/O 106
TILAK PATH MAHIDPUR TEHSIL
MAHIDPUR DISTRICT UJJAIN M.P.
ROLL NO 23327092 (MADHYA
PRADESH)
15. NEELAM KUMAR BARDIA S/O SHRI
NANHELAL BARDIA, AGED ABOUT 43
YEARS, OCCUPATION: PVT TEACHER
R/O 266 DHARAMPURA WARD NO 39
BANDAKPUR ROAD DISTRICT
DAMOH M.P. ROLL NO 23133184
(MADHYA PRADESH)
16. SAPNA YADAV W/O SHRI SANDIP
YADAV, AGED ABOUT 41 YEARS,
OCCUPATION: PVT JOB R/O CHAND
ROAD NEW BHARAT NAGAR
IMALIYA BOHATA DISTRICT
CHHINDWARA (MADHYA PRADESH)
ROLL NO.22992433
17. RAKESH KUMAR AHIRWAR S/O SHRI
RAMESHWAR AHIRWAR, AGED
ABOUT 29 YEARS, OCCUPATION: PVT
TEACHER R/O WARD NO 13 GRAM
BHADARRA POST CHURWARI TEHSIL
NOWGAON DISTRICT CHHATARPUR
M.P. ROLL NO 23125123 (MADHYA
PRADESH)
21
18. SURENDRA VARSHI S/O SHRI
HARIRAM VARSHI, AGED ABOUT 31
YEARS, OCCUPATION: PVT TEACHER
R/O NAI ABADI JHAARDA JHARDA
DISTRICT UJJAIN M.P. ROLL NO
22881472 (MADHYA PRADESH)
19. PANCHHILAL PANCHOLE S/O SHRI
RAGHORAM PANCHOLE, AGED
ABOUT 30 YEARS, OCCUPATION: PVT
TEACHER, R/O 65 GRAM AMLATHA
DISTRICT KHARGONE M.P. ROLL NO
22925747 (MADHYA PRADESH)
20. BANVARI KEWAT S/O SHRI
DEVKISAN KEWAT, AGED ABOUT 36
YEARS, OCCUPATION: PVT JOB R/O 52
JAWAHAR WARD NO 13 KUMBHRAJ
DISTRICT GUNA M.P. ROLL NO
22715062 (MADHYA PRADESH)
21. RAHUL PRASAD BADHI S/O SHRI
SHYAM LAL, AGED ABOUT 31 YEARS,
OCCUPATION: PVT JOB R/O HOUSE
NO 138 GRAM CHHAPARWARA POST
SALEHA TEHSIL GUNOUR DISTRICT
PANNA (MADHYA PRADESH) ROLL
NO.23234304
22. ANKUR PANDEY S/O SHRI HARI
SHANKAR PANDEY, AGED ABOUT 39
YEARS, OCCUPATION: PVT JOB R/O
MAHADEVA HP GAS GODAM KE
SAMNE JIO TOWER KE PASS WARD
NO. 3 MAHDEVA ROAD DHAWARI
TEHSIL RAGHURAJNAGAR DISTRICT
SATNA M.P. ROLL NO 23300124
(MADHYA PRADESH)
23. VIRENDRA KUMAR TIWARI S/O SHRI
VISHWANATH PRASAD TIWARI,
AGED ABOUT 36 YEARS,
OCCUPATION: PVT JOB R/O
GADARIYA TOLA DISTRICT
UMARIYA M.P. ROLL NO 22604237
(MADHYA PRADESH)
24. PREETAM LODHI S/O SHRI RAJESH
KUMAR LODHI, AGED ABOUT 26
YEARS, OCCUPATION: PVT JOB R/O
22
HOUSE NO 18 WARD NO 09
BADKHERA POST BANAULI DISTRICT
PANNA (MADHYA PRADESH) ROLL
NO.23178215
25. DEEPAK JOGI S/O SHRI ASHOK JOGI,
AGED ABOUT 33 YEARS,
OCCUPATION: PVT TEACHER R/O
GRAM AMALYTA VADA POST
BARASAT TEHSIL RAGHOGADH
AMALIYAWADA DISTRICT GUNA
ROLL NO 22886035 (MADHYA
PRADESH)
26. JITENDRA SINGH RAJAWAT S/O SHRI
HATE SINGH RAJAWAT, AGED ABOUT
34 YEARS, OCCUPATION: PVT JOB R/O
BHUNWASA KHACHAROD DISTRICT
UJJAIN M.P. ROLL NO 23099599
(MADHYA PRADESH)
27. SHUBHAM KUMAR DEEVAN S/O SHRI
ANIL KUMAR DEEVAN OCCUPATION:
PVT JOB R/O HOUSE NO 538 PANDA
DIWALA GRAM POST BELKHEDA
DISTRICT JABALPUR M.P. ROLL NO
22652255 (MADHYA PRADESH)
28. PRATIBHA TIWARI D/O SHIR RAMESH
PRASAD TIWARI, AGED ABOUT 34
YEARS, OCCUPATION: GUEST
TEACHER R/O GRAM PAGAR KALAN
POST PAGAR JHURD TEHSIL
BIRSINGHPUR DISTRICT SATNA M.P.
ROLL NO 23250735 (MADHYA
PRADESH)
29. PUSHPRAJ SINGH S/O SHRI RAM
PRASAD SINGH, AGED ABOUT 35
YEARS, OCCUPATION: PVT TEACHER
R/O 5/1385 SHUKLA GAIREJA KE PASS
PADARA TEHSIL HUZUR DISTRICT
REWA ROLL NO 23274858 (MADHYA
PRADESH)
30. ROHIT MALAKAR S/O SHRI MADHAV
MALAKAR, AGED ABOUT 37 YEARS,
OCCUPATION: PVT JOB R/O WARD NO
2 POST GANESH TALAI MALIURA VTC
KHANDWA DISTRICT EAST NIMAR
23
KHANDWA M.P. ROLL NO 22907979
(MADHYA PRADESH)
31. SHYAMBHUWAN JAYSWAL S/O SHRI
SHIVMURTI JAYSWAL, AGED ABOUT
27 YEARS, OCCUPATION: PVT JOB R/O
HOUSE NO 42 WARD NO 03 PONDI 2
BADKUD DISTRICT SINGRAULI ROLL
NO.23289889 (MADHYA PRADESH)
32. CHANDRA PRABHA PANDEY W/O
SHRI CHANDRA KUMAR PANDEY,
AGED ABOUT 43 YEARS,
OCCUPATION: PVT JOB R/O 16/908/2
RAVINDRA NAGAR, WARD NO.16,
AZAD NAGAR URRAHT TEHSI HUZUR
DISTRICT REWA M.P. ROLL NO
23299569 (MADHYA PRADESH)
33. ADARSH PANDEY S/O SHRI
KANHAIYALAL PANDEY, AGED
ABOUT 27 YEARS, OCCUPATION: PVT
JOB R/O VILLAGE RATANURWA POST
DEVRA CHITRANGI DISTRICT
SINGRAULI M.P. ROLL NO 23279888
(MADHYA PRADESH)
34. PANKAJ RAI S/O SHRI SEETA RAM
RAI, AGED ABOUT 36 YEARS,
OCCUPATION: PVT JOB R/O HOUSE
NO 400 WARD NO 10 VILLAGE
BRIJPUR BAZAR MOHALLA ROLL NO
23124260 (MADHYA PRADESH)
35. SUSHMITA SEN W/O SHRI VINOD SEN,
AGED ABOUT 31 YEARS,
OCCUPATION: PVT JOB R/O GRAM
BARKHEDA GIRD, DISTRICT GUNA
M.P. ROLL NO 22657575 (MADHYA
PRADESH)
36. MANOJ SHARMA S/O SHRI KALU
RAM, AGED ABOUT 29 YEARS,
OCCUPATION: GUEST TEACHER, R/O
WARD NO 12 KISHAN GAD POST
BARSAT DISTRICT GUNA ROLL NO
22919152 (MADHYA PRADESH)
37. KUMER SINGH PARIHAR S/O SHRI
HINDU SINGH, AGED ABOUT 30
24
YEARS, OCCUPATION: PVT JOB R/O
GRAM RAMPURIYA POST BHANPURA
TEHSIL ZIRAPUR DISTRICT RAJGARH
ROLL NO 22935692 (MADHYA
PRADESH)
38. MANOHAR SINGH CHANDRAWAT S/O
SHRI LAL SINGH CHANDRAWAT,
AGED ABOUT 37 YEARS,
OCCUPATION: PVT JOB R/O HOUSE
NO 173 TEHSIL SHAMGARH POST
TOLAKHEDI DISTRICT MANDSAUR
M.P. ROLL NO 22891200 (MADHYA
PRADESH)
39. RAJ KUMAR SHARMA S/O SHRI
DINESH CHANDR SHARMA, AGED
ABOUT 28 YEARS, OCCUPATION:
GUEST TEACHER R/O GRAM JAMI PO
MALAWAR TEHSIL BIORA DISTRICT
RAJGARH M.P. ROLL NO 23329255
(MADHYA PRADESH)
40. SAROOPI JATAV D/O SHRI
SHIVCHARAN, AGED ABOUT 26
YEARS, OCCUPATION: PVT TEACHER,
R/O GRAM EJWARA POST EJWARA
TEHSIL KOLARAS DISTRICT
SHIVPURI M.P. ROLL NO 22927773
(MADHYA PRADESH)
41. RAJ KUMAR PANDEY S/O SHRI
SURENDRA MANI PANDEY, AGED
ABOUT 33 YEARS, OCCUPATION: PVT
JOB R/O HOUSE NO 223, WARD NO 14
NEAR SCHOOL NOUN KHURD,
NAUNKALA DISTRICT REWA M.P.
ROLL 23294704 (MADHYA PRADESH)
42. ATAL BIHARI SHARMA S/O SHRI
AVDHESH CHAND SHARMA, AGED
ABOUT 39 YEARS, OCCUPATION:
GUEST TEACHER R/O JAMI RAJGARH
MALAWAR DISTRICT RAJGARH M.P.
ROLL NO 22850263 (MADHYA
PRADESH)
43. DEEKSHA SEN D/O SHRI DEVRAJ SEN,
AGED ABOUT 28 YEARS,
OCCUPATION: PVT TEACHER WARD
25
NO 13 GRAM SABHAPUR POST
BIRISNGHPUR TEHSIL BIRSINGHPUR
MAJHGAWAN DISTRICT SATNA
23257066 (MADHYA PRADESH)
44. DEVENDRA SURYAVANSHI S/O SHRI
PHOOLCHAND SURYAVANSHI, AGED
ABOUT 41 YEARS, OCCUPATION: PVT
JOB R/O HOUSE NO 244 HIRA MIL KI
CHAL AGAR ROAD UJJAIN DISTRICT
UJJAIN M.P. ROLL NO 23323563
(MADHYA PRADESH)
45. LOKCHAND NAGESH S/O SHRI
RAMKUMAR NAGESH, AGED ABOUT
30 YEARS, OCCUPATION: PVT JOB R/O
HOUSE NO 128 WARD NO 11
MOHGAON AMARPUR DISTRICT
DINDORI M.P. ROLL NO 22755673
(MADHYA PRADESH)
46. BHAGWAN SINGH DANGI S/O SHRI
RADHESHYAM, AGED ABOUT 28
YEARS, OCCUPATION: PVT JOB R/O
VILLAGE RANARA TEHSIL
KHILCHIPUR DISTRICT RAJGARH
M.P. ROLL NO 22955493 (MADHYA
PRADESH)
.....PETITIONERS
AND
1. UNION OF INDIA THROUGH
PRINCIPAL SECRETARY MINISTRY OF
HUMAN RESOURCE DEVELOPMENT
(M.H.R.D.) DEPARTMENT OF
EDUCATION LITERACY GOVERNMENT
OF INDIA, SHASTRI BHAWAN NEW
DELHI (DELHI)
2. NATIONAL COUNCIL FOR TEACHERS
EDUCATION (N.C.T.E.) THROUGH ITS
CHAIRPERSON G-7 SECTOR 10
DWARKA LANDMARK NEAR MATRO
STATION NEW DELHI
3. STATE OF M.P. THROUGH PRINCIPAL
26
SECRETARY DEPARTMENT OF
SCHOOL EDUCATION VALLABH
BHAWAN, MANTRALAYA BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER PUBLIC
INSTRUCTIONS (D.P.I.) GAUAM NAGAR
BHOPAL (MADHYA PRADESH)
5. COMMISSIONER, TRIBAL WELFARE
DEPARTMENT (EDUCATION ) BHOPAL
(MADHYA PRADESH)
6. CHAIRMAN PROFESSIONAL
EXAMINATION BOARD, CHAYAN
BHAWAN CHINAR PARK BHOPAL
(MADHYA PRADESH)
.....RESPONDENTS
WRIT PETITION No. 8788 of 2024
BETWEEN:-
1. SHREERAM NAMDEO S/O SHRI
RAGHUWAR DYAL NAMDEO, AGED
ABOUT 30 YEARS, OCCUPATION:
STUDENT R/O 914 WARD NO. 10,
BHELSI, MAIN MARKET BHELSI,
BALDEOGARH , DIST. TIKAMGARH ,
M.P, ROLL NO. 23198346 (MADHYA
PRADESH) MOBILE 9713283195
2. ANKIT TRIPATHI S/O SHRI YOGESH
KUMAR TRIPATHI, AGED ABOUT 25
YEARS, OCCUPATION: STUDENT R/O
CHITUHALA POST BARTARA
DISTRICT SHAHDOL M.P. ROLL NO
23037210 MOBILE 9131670661 (MADHYA
PRADESH)
3. ANKIT KUMAR PATEL S/O SHRI
RAMKALESH PATEL, AGED ABOUT 24
YEARS, OCCUPATION: STUDENT R/O
WARD NO 10 GRAM POST DHONDHA
JAISINGHNAGAR DISTRICT
SHAHDOL MP ROLL NO 22711671 MOB
8435520407 (MADHYA PRADESH)
27
4. AVADHESH DUBEY S/O SHRI RISHI
KUMAR DUBEY, AGED ABOUT 28
YEARS, OCCUPATION: STUDENT R/O
NEGUWAN POST AMARMAU WARD
NO 2 GRAM NEGUWAN DISTRICT
SAGAR M.P. ROLL NO 23174033 MOB
9179193533 (MADHYA PRADESH)
5. RAVIKANT PANDEY S/O SHRI
MAHESH KUMAR, AGED ABOUT 34
YEARS, OCCUPATION: STUDENT R/O
44/2 PIPARIYA CHAMARI RAM
MANDIR KE SAMNE TEHSIL BANDA
POST KARRAPUR DISTRICT SAGAR
(M.P.) ROLL NO.23193901 MOB
6260323366 (MADHYA PRADESH)
6. ARVIND KUMAR KATARE S/O SHRI
PURSOTTAM LAL KATARE, AGED
ABOUT 38 YEARS, OCCUPATION:
GUEST TEACHER R/O 52, SAKOR POST
HINOTA KALAN TEHSIL HATA
DISTRICT DAMOH (MADHYA
PRADESH) ROLL NO.23161813 MOBILE
NO.9752030204
7. ARUN KUMAR DWIVEDI S/O SHRI
RAMYASH DWIVEDI, AGED ABOUT 44
YEARS, OCCUPATION: FARMER R/O
HOUSE NO 60 WARD NO 14 GRAM
JAMUNIHA GRAM PANCHAYAT DIYA
DISTRICT PANNA M.P. ROLL 23124121
MOB. 9399830087 (MADHYA PRADESH)
8. VINAY SHARMA S/O SHRI
MATADEEN, AGED ABOUT 31 YEARS,
OCCUPATION: STUDENT R/O SHEEL
NAGAR SAHARA SWIMINGPOOL KE
PASS BAHODAPUR GIRD, S.P. ASHRA
DISTRICT GWALIOR M.P. ROLL NO
22689686 MOB 7869816190 (MADHYA
PRADESH)
9. SANJAY SINGH BAGHEL S/O SHRI
RAGHVENDRA SINGH BAGHEL, AGED
ABOUT 33 YEARS, OCCUPATION:
GUEST TEACHER R/O BLOCK KALONI
GOHAPARU DISTRICT SHAHDOL M.P.
ROL NO 22572229 MOB 8085830932
28
(MADHYA PRADESH)
10. OMPRAKASH GURJAR S/O SHRI
TUNDARAM GURJAR, AGED ABOUT 27
YEARS, OCCUPATION: STUDENT, R/O
JAT NAGALA POST JAT NAGALA
DISTRICT KARAULI RAJASHTHAN
ROLL NO 22661743 MOB 8503862678
(RAJASTHAN)
11. SOMYA PANDEY D/O SHRI AVDHESH
PANDEY, AGED ABOUT 26 YEARS,
OCCUPATION: STUDENT R/O SIMRA
KHAS POST SIMRA SUB DISTRICT
PRITHVIPUR DISTRICT NIWARI M.P.
ROLL NO 22637016 MOB 9755157454
(MADHYA PRADESH)
12. BRIJENDRA YADAV S/O SHRI
BABULAL YADAV, AGED ABOUT 24
YEARS, OCCUPATION: STUDENT R/O
WARD NO 9 PONDI KALA GRAM
PONDI KALA DISTRICT SHAHDOL
M.P. ROLL 22740442 MOB 6360822572
(MADHYA PRADESH)
.....PETITIONERS
AND
1. UNION OF INDIA THROUGH
PRINCIPAL SECRETARY MINISTRY OF
HUMAN RESOURCE DEVELOPMENT
(M.H.R.D.) DEPARTMENT OF
EDUCATION AND LITERACY
GOVERNMMENT OF INDIA SHASTRI
BHAWAN NEW DELHI (DELHI)
2. NATIONAL COUNCIL FOR TEACHERS
EDUCATION (N.C.T.E.) THROUGH ITS
CHAIRPERSON G7 SECTOR 10
DWARKA LANDMARK, NEAR MATRO
STATION NEW DELHI (DELHI)
3. STATE OF M.P. THROUGH PRINCIPAL
SECRETARY DEPARTMENT OF
SCHOOL EDUCATION VALLABH
BHAWAN MANTRALAYA BHOPAL
29
(MADHYA PRADESH)
4. COMMISSIONER, PUBLIC
INSTRUCTIONS (DPI) GAUAM NAGAR
BHOPAL (MADHYA PRADESH)
5. COMMISSIONER, TRIBAL WELFARE
DEPARTMENT (EDUCATION) BHOPAL
(MADHYA PRADESH)
6. CHAIRMAN, PROFESSIONAL
EXAMINATION BOARD, BHOPAL
CHAYAN BHAWAN CHINAR PARK
BHOPAL (MADHYA PRADESH)
.....RESPONDENTS
WRIT PETITION No. 9377 of 2024
BETWEEN:-
1. AMIT SHUKLA S/O SHRI DEVI
SHARAN SHUKLA, AGED ABOUT 30
YEARS, OCCUPATION: STUDENT,
ROLL NO. 23211367 RANK:16882
MARKS:103.84 R/O. WARD NO.34,
CHOUBEY COLONY CHHATARPUR
M.P.
2. MOHIT AGRAWAL S/O SHRI R K
AGRAWAL, AGED ABOUT 29 YEARS,
OCCUPATION: STUDENT R/O WARD
NO.23 CHHATARPUR M.P. ROLL NO.
23210345 RANK 10742 MARKS 106.62
(MADHYA PRADESH)
3. GOURAV JAIN S/O SHRI GOPI
CHANDRA JAIN, AGED ABOUT 30
YEARS, OCCUPATION: GUEST
TEACHER R/O WARD NO.7 BIJAWAR
DISTRICT CHHATARPUR M.P. ROLL
NO. 23182862 MARKS 95.1 (MADHYA
PRADESH)
4. MOHIT KUMAR AGNIHOTRI S/O SHRI
ARVIND KUMAR, AGED ABOUT 28
YEARS, OCCUPATION: STUDENT R/O
H.NO. 711 (KHA) AGNIHOTRIPURA
PANWARI MAHOBA DISTRICT
30
MAHOBA (U.P.) ROLL NO. 23140431
MARKS 107.77 (UTTAR PRADESH)
5. SMT. PRIYANKA TRIPATHI W/O SHRI
DEEPAK KUMAR TRIPATHI, AGED
ABOUT 36 YEARS, OCCUPATION:
PRIVATE JOB R/O WARD NO.7
ANUPPUR ROAD KOTMA DISTRICT
ANUPPUR M.P. ROLL NO. 23247835
RANK 9720 MARKS 95.28 (MADHYA
PRADESH)
6. PRATIMA GUPTA D/O SHRI KISHAN
LAL GUPTA, AGED ABOUT 32 YEARS,
OCCUPATION: STUDENT R/O WARD
NO.18 BALPURWA DISTRICT
SHAHDOL M.P. ROLL NO. 23024389
MARKS 103.5 (MADHYA PRADESH)
7. SANTOSH AHIRWAR S/O SHRI
RAJARAM AHIRWAR, AGED ABOUT 31
YEARS, OCCUPATION: PRIVATE JOB
R/O BAMHORIPURA
LAWKUSHNAGAR DISTRICT
CHHATARPUR M.P. ROLL NO. 22762020
MARK 90.21 (MADHYA PRADESH)
8. RUPENDRA SINGH PATEL S/O SHRI
AMBIKA PRASAD PATEL
OCCUPATION: STUDENT R/O
VILLAGE KHAPATAYA
LAWKUSHNAGAR DISTRICT
CHHATARPUR M.P. ROLL NO. 23160620
MARKS 101.2 (MADHYA PRADESH)
9. PRAHALAD PRAJAPATI S/O SHRI
RAMESHWAR PRAJAPATI, AGED
ABOUT 40 YEARS, OCCUPATION:
PRIVATE JOB R/O WARD NO.3
RATLAM DISTRICT RATLAM M.P.
ROLL NO. 23099125 MARKS 99.01
(MADHYA PRADESH)
10. MAHESH KUMAR S/O SHRI SUKHDEV,
AGED ABOUT 25 YEARS,
OCCUPATION: GUEST TEACHER R/O
WARD NO.1 GAORA DISTRICT
RATLAM M.P. ROLL NO. 23093527
MARKS 105.26 (MADHYA PRADESH)
31
11. RAJKUMARI RAGHUWANSHI W/O
RAMKUMAR RAGHUWANSHI, AGED
ABOUT 33 YEARS, OCCUPATION:
HOUSEWIFE R/O 172 VILLAGE
PADARIYA KHURD DISTRICT RAISEN
M.P. ROLL NO. 22646627 MARKS 94.71
(MADHYA PRADESH)
12. HAMEED AHMAD KHAN S/O SHRI
SHAFEEQ AHMAD KHAN, AGED
ABOUT 30 YEARS, OCCUPATION:
STUDENT R/O WARD NO.30 NARAYAN
BAGH CHHATARPUR M.P. ROLL NO.
23135035 MARKS 95.81 (MADHYA
PRADESH)
13. ATUL SONI S/O SHRI JAY PRAKASH
SONI, AGED ABOUT 33 YEARS,
OCCUPATION: STUDENT R/O WARD
NO.10 CHHATARPUR M.P. ROLL NO.
23153897 MARKS 91.48 (MADHYA
PRADESH)
14. SHAIFALI RANSORE D/O SHRI
AMBARAM RANSORE, AGED ABOUT
33 YEARS, OCCUPATION: STUDENT
R/O 7/52 WARD NO.8 MANAWAR
DISTRICT DHAR M.P. ROLL NO.
22903304 MARKS 81.11 (MADHYA
PRADESH)
15. BHUPENDRA KUMAR AHIRWAR S/O
SHRI CHANDRA BHAN, AGED ABOUT
32 YEARS, OCCUPATION: PRIVATE
JOB R/O WARD NO. 16 VILLAGE
SINGPUR DISTRICT CHHATARPUR
M.P. ROLL NO. 23202973 MARKS 96.55
(MADHYA PRADESH)
16. HARI DAS AHIRWAR S/O SHRI
SHIVLAL AHIRWAR, AGED ABOUT 29
YEARS, OCCUPATION: STUDENT R/O
WARD NO.11 VILLAGE PALI DISTRICT
CHHATARPUR M.P. ROLL NO. 23200212
MARKS 94.61 (MADHYA PRADESH)
17. SHEKH SALEEM S/O SHRI SHEKH
MUKEEM, AGED ABOUT 26 YEARS,
OCCUPATION: STUDENT R/O WARD
NO.15 DEVGAON MANDLA DISTRICT
32
MANDLA M.P. ROLL NO. 22715606
MARKS 99.15 (MADHYA PRADESH)
18. ROSHANI RAGHUWANSHI D/O SHRI
RAM CHARAN RAGHUWANSHI, AGED
ABOUT 24 YEARS, OCCUPATION:
STUDENT R/O RADHA KRISHNA
WARD, PIPARIYA DISTRICT
HOSHANGABAD (M.P.) NO. 22685943
MARKS 105.98 (MADHYA PRADESH)
19. MAHESH PRASAD RAIDAS S/O SHRI
BEJNATH RAIDAS, AGED ABOUT 29
YEARS, OCCUPATION: STUDENT R/O
VILLAGE UMARIYA BARKODA
SHAHDOL M.P. ROLL NO. 22653224
MARKS 83.03 (MADHYA PRADESH)
20. DEVENDRA VISHWAKARMA S/O SHRI
P.S. VISHWAKARMA, AGED ABOUT 30
YEARS, OCCUPATION: STUDENT R/O
WARD NO. SINDHI COLONY
SULTANPUR DISTRICT RAISEN M.P.
ROLL NO. 22613732 MARKS 89.04
(MADHYA PRADESH)
21. DEVESH SHARMA S/O SHRI RAMDEEN
SHARMA, AGED ABOUT 29 YEARS,
OCCUPATION: STUDENT R/O
KAILARAS DISTRICT MORENA M.P.
ROLL NO. 22762176 MARKS 102.53
(MADHYA PRADESH)
22. RAJNIKANT AHIRWAR S/O SHRI
HEERA LAL AHIRWAR, AGED ABOUT
28 YEARS, OCCUPATION: STUDENT
R/O WARD NO.7 VILLAGE AND POST
BARA DISTRICT SAGAR M.P. ROLL
NO. 23179254 MARKS 93.2 (MADHYA
PRADESH)
23. ARCHNA CHOURASIYA D/O SHRI
NARMADA PRASAD CHOURASIYA,
AGED ABOUT 27 YEARS,
OCCUPATION: STUDENT R/O
VILLAGE AND POST BALEH DISTRICT
SAGAR M.P. ROLL NO. 23164549
MARKS 93.68 (MADHYA PRADESH)
24. POOJA GARG S/O SHRI MANVENDRA
33
MISHRA, AGED ABOUT 35 YEARS,
OCCUPATION: PRIVATE JOB R/O
TIDUNI SHAHNAGAR DISTRICT
PANNA M.P. ROLL NO. 23002565
(MADHYA PRADESH)
25. RAGHUNATH SINGH S/O SHRI LAJJA
RAM, AGED ABOUT 27 YEARS,
OCCUPATION: PRIVATE JOB R/O TEJ
KA PURA POST RUA MAINA BASAI
MAINABASAI MAINABASAI DISTRICT
MORENA M.P. ROLL NO. 22724141
(MADHYA PRADESH)
26. NEELAM BHADE W/O SHRI LALIT
BHADE, AGED ABOUT 27 YEARS,
OCCUPATION: PRIVATE JOB R/O
WARD NO.13 CHARGAONKARBAL
RAJEGAON DISTRICT CHHINDWARA
M.P. ROLL NO. 23011667 (MADHYA
PRADESH)
27. BRIJENDRA SINGH LODHI S/O SHRI
BHAGBAT SINGH LODHI, AGED
ABOUT 39 YEARS, OCCUPATION:
GUEST TEACHER R/O HOUSE NO. 172
HANUMAN MANDIR KE PASS GRAM
GUGNRA KALAN DISTRICT DAMOH
M.P. ROLL NO. 23213557 (MADHYA
PRADESH)
.....PETITIONERS
AND
1. UNION OF INDIA THROUGH
PRINCIPAL SECRETARY MINISTRY OF
HUMAN RESOURCE DEVELOPMENT
(MHRD) DEPARTMENT OF EDUCATION
AND LITERACY GOVERNMENT OF
INDIA SHASTRI BHAWAN, NEA DELHI
2. NATIONAL COUNCIL FOR TEACHERS
EDUCATION (N.C.T.E.) THROUGH ITS
CHAIPERSON G-7 SECTOR-10 DWARKA
LANDMARK NEAR MATRO STATION
NEW DELHI
34
3. STATE OF M.P. THROUGH PRINCIPAL
SECRETARY DEPARTMENT OF
SCHOOL EDUCATION VALLABH
BHAWAN MANTRALAYA, BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER PUBLIC
INSTRUCTION (DPI) GAUTAM NAGAR,
BHOPAL (MADHYA PRADESH)
5. COMMISSIONER TRIBAL WELFARE
DEPARTMENT (EDUCATION) BHOPAL
(MADHYA PRADESH)
6. CHAIRMAN PROFESSIONAL
EXAMINATION BOARD, CHAYAN
BHAWAN CHINAR PARK BHOPAL
(MADHYA PRADESH)
.....RESPONDENTS
WRIT PETITION No. 9415 of 2024
BETWEEN:-
1. NEERAJ KUMAR PATEL S/O SHRI
RAJJU PATEL, AGED ABOUT 27
YEARS, OCCUPATION: PRIVATE JOB
GRAM KAMAL PURVA POST HINOTA
TEHSIL CHANDLA DISTT.
CHHATARPUR HINOTA M.P. ROLL
NO. 23164496. (MADHYA PRADESH)
2. RISHI RAJA BUNDELA S/O SHRI
CHANDRA PAL SINGH BUNDELA,
AGED ABOUT 30 YEARS,
OCCUPATION: PRIVATE JOB R/O
LUHARGUWAN DISTRICT
TIKAMGARH M.P. ROLL NO. 22954494
(MADHYA PRADESH)
3. POOJA YADAV D/O SHRI RAMGOPAL
YADAV, AGED ABOUT 30 YEARS,
OCCUPATION: PRIVATE JOB R/O
GRAM LUGASI DISTRICT
CHHATARPUR ROLL NO. 23197261
(MADHYA PRADESH)
35
4. DEEPAK RAWAT S/O SHRI KISHUN
DAS RAWAT, AGED ABOUT 32 YEARS,
OCCUPATION: PRIVATE JOB R/O
GRAM NIWARI TEHSIL CHHATARPUR
M.P. ROLL NO. 23283163 (MADHYA
PRADESH)
5. RAVINDRA YADAV S/O SHRI
VEERSINGH YADAV, AGED ABOUT 28
YEARS, OCCUPATION: PRIVATE JOB
R/O WARD NO. 13 PARPACHHIT
PRITHVIPUR DISTRICT TIKAMGARH
M.P. ROLL NO. 22908125 (MADHYA
PRADESH)
6. PRASHANT PATERIYA S/O SHRI
VISNUDAT PATERIYA, AGED ABOUT
26 YEARS, OCCUPATION: PRIVATE
JOB R/O VILLAGE CHELRA DISTRICT
JHANSI U.P. ROLL NO. 23180570
(UTTAR PRADESH)
7. VANDNA PATEL D/O SHRI ARVIND
KUMAR, AGED ABOUT 27 YEARS,
OCCUPATION: PRIVATE JOB R/O
CHACHAWALI DISTRICT
TIKMAGARH M.P. ROLL NO. 22827288
(MADHYA PRADESH)
8. RAHUL KUMAR YADAV S/O SHRI
PAHALWAN SINGH, AGED ABOUT 27
YEARS, OCCUPATION: PRIVATE JOB
R/O HEERAPURA SUNANIYA KHAS
DISTRICT TIKAMGARH M.P. ROLL
NO. 22735451 (MADHYA PRADESH)
9. BHAVNA TIWARI D/O SHRI MURARI
LAL, AGED ABOUT 29 YEARS,
OCCUPATION: PRIVATE JOB R/O
GRAM RAJPUR TEHSIL KURWAI
DISTRICT VIDISHA M.P. ROLL NO.
23180171 (MADHYA PRADESH)
10. HARIOM SINGH AHIRWAR S/O SHRI
RAMKISHAN AHIRWAR, AGED
ABOUT 38 YEARS, OCCUPATION:
PRIVATE JOB R/O WARD NO.5
KANCHANPURA MOHALLA NIWARI
DISTRICT TIKAMGARH ROLL NO.
36
22710316 (MADHYA PRADESH)
11. ANIL PANTHI S/O SHRI GANESHRAM
KURWAI, AGED ABOUT 28 YEARS,
OCCUPATION: PRIVATE JOB R/O
WARD 9 TALAIYA MOHALLA POST
KURWAI DISTRICT VIDISHA M.P.
ROLL NO. 22745743 (MADHYA
PRADESH)
12. RAGHVENDRA PAL S/O SHRI
DAYARAM PAL, AGED ABOUT 27
YEARS, OCCUPATION: PRIVATE JOB
R/O GADARYANA TATAPURA
DISTRICT TIKAMGARH M.P. ROLL
NO. 22641138 (MADHYA PRADESH)
13. RAHUL YADAV S/O SHRI MOTILAL
YADAV, AGED ABOUT 33 YEARS,
OCCUPATION: PRIVATE JOB R/O
GRAM POST THOUNA DISTRICT
TIKAMGARH M.P. ROLL NO. 22757247
(MADHYA PRADESH)
14. AJAY KUMAR CHADAR S/O SHRI
BRAJLAL CHADAR, AGED ABOUT 31
YEARS, OCCUPATION: PRIVATE JOB
R/O NAVODAYA KE SAMNE
KUNDSHWER JAMDAR SHIVPURI
DISTRICT TIKAMGARH M.P. ROLL
NO. 23214888 (MADHYA PRADESH)
15. AFTAB ALI S/O SHRI HIMMATs ALI,
AGED ABOUT 32 YEARS,
OCCUPATION: PRIVATE JOB R/O
KUNDESHWAR NAVODAY
VIDHYALAY KE PASS KUNDESHWAR
JAMDAR SHIVPURI DISTRICT
TIKAMGARH M.P. ROLL NO. 23213759
(MADHYA PRADESH)
.....PETITIONERS
AND
1. UNION OF INDIA THROUGH
PRINCIPAL SECRETARY MINISTRY OF
HUMAN RESOURCE DEVELOPMENT
37
(MHRD) DEPARTMENT OF EDUCATION
AND LITERARY GOVERNMENT OF
INDIA SHASHTRI BHAWAN NEW
DELHI
2. NATIONAL COUNCIL FOR TEACHERS
EDUCATION (N.C.T.E.) THROUGH ITS
CHAIRPERSON G-7 SECTOR - 10
DWARIKA LANDMARK NEAR MATRO
STATION NEW DELHI
3. STATE OF M.P. THROUGH PRINCIPAL
SECRETARY DEPARTMENT OF
SCHOOL EDUCATION VALLABH
BHAWAN MANTRALAYA, BHOPAL
(MADHYA PRADESH)
4. COMMISSIONER PUBLIC
INSTRUCTION (D.P.I.) GAUTAM
NAGAR, BHOPAL (MADHYA PRADESH)
5. COMMISSIONER TRIBAL WELFARE
DEPARTMENT (EDUCATION), BHOPAL
(MADHYA PRADESH)
6. CHAIRMAN PROFESSIONAL
EXAMINATION BOARD, CHAYAN
BHAWAN CHINAR PARK BHOPAL
(MADHYA PRADESH)
.....RESPONDENTS
WRIT PETITION No. 10087 of 2024
BETWEEN:-
1. PRATEEK KATRE S/O SHRI BABULAL
KATRE, AGED ABOUT 28 YEARS,
OCCUPATION: STUDENT R/O
SIWANGHAT, TEHSIL KHAIRLANJI,
DIST. BALAGHAT M.P, ROLL NO.
23013620 (MADHYA PRADESH)
2. RAMSINGH TEMBHRE S/O SHRI
SARDARSINGH TEMBHRE, AGED
ABOUT 34 YEARS, OCCUPATION:
GUEST TEACHER MONGOLIKALAN
TEHSIL RAJEGAON DISTRICT
38
BALAGHAT MP ROLL NO. 23016021
(MADHYA PRADESH)
3. HARSHIT PATLE S/O SHRI
TILAKCHAND PATLE, AGED ABOUT
30 YEARS, OCCUPATION: STUDENT
JIVANARA TEHSIL LANJI DISTRICT
BALAGHAT MP ROLL NO. 23056968
(MADHYA PRADESH)
4. RAVI PATLE S/O SHRI MAHESH
PATLE, AGED ABOUT 29 YEARS,
OCCUPATION: STUDENT SIWANGHAT
TEHSIL KHAIRLANJI DISTRICT
BALAGHAT MP ROLL NO. 23016618
(MADHYA PRADESH)
5. GENDLAL SAHARE S/O SHRI
SHANKARLAL SAHARE, AGED ABOUT
44 YEARS, OCCUPATION: FARMER
SIWANGHAT TEHSIL KHAIRLANJI
DISTRICT BALAGHAT MP ROLL
NO.23041725 (MADHYA PRADESH)
6. ATUL CHOUDHARY S/O SHRI
RAMPRASAD CHOUDHARY, AGED
ABOUT 29 YEARS, OCCUPATION:
STUDENT R/O DEORI TEHSIL
BALAGHAT DISTRICT BALAGHAT MP
ROLL NO. 23015187 (MADHYA
PRADESH)
7. VIKAS DAGGER S/O SHRI RAJENDRA
DAGGER, AGED ABOUT 40 YEARS,
OCCUPATION: PRIVATE WORK
BANJARITOLA TEHSIL BIRSA
DISTRICT BALAGHAT MP ROLL NO.
23046543 (MADHYA PRADESH)
8. PAVAN VISHWAKARMA S/O SHRI
SITARAM VISHWAKARMA, AGED
ABOUT 33 YEARS, OCCUPATION:
PRIVATE WORK DONGERGAON
TEHSIL SUSNER DISTRICT SHAJAPUR
MP ROLL NO. 23316220 (MADHYA
PRADESH)
9. ALOK TURKAR S/O SHRI RAMPRASAD
TURKAR, AGED ABOUT 35 YEARS,
OCCUPATION: FARMER TINGIPUR
39
TEHSIL BIRSA DISTRICT BALAGHAT
MP ROLL NO. 23044120 (MADHYA
PRADESH)
10. MAHENDRA UKKE S/O SHRI
SHANKARLAL UKKE, AGED ABOUT 37
YEARS, OCCUPATION: PRIVATE
WORK R/O KARAMSARA TEHSIL
BIRSA DISTRICT BALAGHAT MP
ROLL NO. 23047627 (MADHYA
PRADESH)
11. MU. NIZAM KHAN S/O SHRI MANNU
KHAN, AGED ABOUT 25 YEARS,
OCCUPATION: STUDENT RATANPARA
TEHSIL LUVKUSH NAGAR DISTRICT
CHHATARPUR MP ROLL NO. 22758710
(MADHYA PRADESH)
12. DEVENDRA RAJAK S/O SHRI
NANDRAM RAJAK, AGED ABOUT 34
YEARS, OCCUPATION: FARMER
TIDNI TEHSIL NOWGAON DISTRICT
CHHATARPUR MP ROLL NO. 22665697
(MADHYA PRADESH)
13. MAHESH KUMAR DANGI S/O SHRI
PRABHULAL DANGI, AGED ABOUT 34
YEARS, OCCUPATION: FARMER
MOTIPURA TEHSIL BIAORA
DISTRICT RAJGARH MP ROLL NO.
22900392 (MADHYA PRADESH)
14. LOKENDRA SINGH S/O SHRI
PRABHULAL SINGH, AGED ABOUT 33
YEARS, OCCUPATION: FARMER
LALPURA TEHSIL JAWAD DISTRICT
NEEMUCH MP ROLL NO. 23081893
(MADHYA PRADESH)
15. KAMTAPRASAD NANDANWAR S/O
SHRI MAHADEV NANDANWAR, AGED
ABOUT 36 YEARS, OCCUPATION:
FARMER KARANJA TEHSIL LANJI
DISTRICT BALAGHAT MP ROLL NO.
23063368 (MADHYA PRADESH)
16. SUNIL MESHRAM S/O SHRI
GULABCHAND MESHRAM, AGED
ABOUT 35 YEARS, OCCUPATION:
40
FARMER R/O KEREGAON TEHSIL
LANJI DISTRICT BALAGHAT MP
ROLL NO. 22995068 (MADHYA
PRADESH)
17. MAHENDRA BHRAHMIT S/O SHRI
KOMAL PRASAD BHRAMIT, AGED
ABOUT 26 YEARS, OCCUPATION:
STUDENT BIBHARI TEHSIL KEOLARI
DISTRICT SEONI M.P. ROLL NO.
2302286 (MADHYA PRADESH)
18. MURLI DESHMUKH S/O SHRI
RAMESH PRASAD DESHMUKH, AGED
ABOUT 28 YEARS, OCCUPATION:
STUDENT NASIPUR TEHSIL KEOLARI
DISTRICT SEONI MP ROLL NO.
23063456 (MADHYA PRADESH)
19. NISHA HARDE D/O SHRI VASUDEV
HARDE, AGED ABOUT 24 YEARS,
OCCUPATION: STUDENT NASIPUR
TEHSIL KEOLARI DISTRICT SEONI
MP ROLL NO. 23052384 (MADHYA
PRADESH)
20. ANAND KUMAR PANCHESHWAR S/O
SHRI RAMKUMAR PANCHESHWAR,
AGED ABOUT 33 YEARS,
OCCUPATION: STUDENT VIBHARI
TEHSIL KEOLARI DISTRICT SEONI
MP ROLL NO. 23038622 (MADHYA
PRADESH)
21. PANKAJ DESHMUKH S/O SHRI
RAMESH PRASAD DESHMUKH, AGED
ABOUT 31 YEARS, OCCUPATION:
STUDENT NASIPUR TEHSIL KEOLARI
DISTRICT SEONI MP ROLL NO.
23048833 (MADHYA PRADESH)
22. HUKUMCHAND BASENE S/O SHRI
KAPOR CHAND BASENE, AGED
ABOUT 34 YEARS, OCCUPATION:
GUEST TEACHER KHONGATOLA
TEHSIL LALBURRA DISTRICT
BALAGHAT MP ROLL NO. 23057308
(MADHYA PRADESH)
23. ROHIT KUMAR NAMDEO S/O SHRI
41
RAMBABU NAMDEO, AGED ABOUT 35
YEARS, OCCUPATION: FARMER
BAMHORI TEHSIL LUVKUSH NAGAR
DISTRICT CHHATARPUR MP ROLL
NO. 23172071 (MADHYA PRADESH)
24. SANJAY KUMAR BISEN S/O SHRI
MAROTI BISEN, AGED ABOUT 33
YEARS, OCCUPATION: GUEST
TEACHER MANGOLIKALAN TEHSIL
KIRANPUR DISTRICT BALAGHAT MP
ROLL NO. 23026637 (MADHYA
PRADESH)
25. ANSHIKA JAIN D/O SHRI PAWAN
KUMAR JAIN, AGED ABOUT 31 YEARS,
OCCUPATION: STUDENT R/O WARD
NO. 12 SALEHA ROAD DEVENDRA
NAGAR DISTRICT PANNA MP ROLL
NO. 23252995 (MADHYA PRADESH)
26. PITAMBAR DAHARWAL S/O SHRI
MAHESH KUMAR DAHARWL, AGED
ABOUT 30 YEARS, OCCUPATION:
STUDENT R/O AMBEJHARI TEHSIL
KATANGI DISTRICT BALAGHAT MP
ROLL NO. 22720088 (MADHYA
PRADESH)
27. SHIV TURKAR S/O SHRI GANESH
PRASAD TURKAR, AGED ABOUT 33
YEARS, OCCUPATION: FARMER
MONGOLIKALAN TEHSIL KIRNAPUR
DISTRICT BALAGHAT MP ROLL NO.
23030288 (MADHYA PRADESH)
28. SATENDRA NAMDEV S/O SHRI AJIT
KUMAR NAMDEV, AGED ABOUT 28
YEARS, OCCUPATION: STUDENT
WARD NO. 19 BADWARA DISTRICT
PANNA MP ROLL NO. 23258575
(MADHYA PRADESH)
29. JITESH PATLE S/O SHRI DAS PATLE,
AGED ABOUT 31 YEARS,
OCCUPATION: STUDENT BAHELA
TEHSIL LANJI DISTRICT BALAGHAT
MP ROLL NO. 23155777 (MADHYA
PRADESH)
42
30. PREMLAL HARINKHEDE S/O SHRI
INDAL HARINKHEDE, AGED ABOUT
37 YEARS, OCCUPATION: GUEST
TEACHER R/O GUDRUGHAT TEHSIL
KHAIRLANJI DISTRICT BALAGHAT
MP ROLL NO. 23039306 (MADHYA
PRADESH)
31. TRIVENI DAHARWAL S/O MAHESH
KUMAR DAHARWAL, AGED ABOUT 27
YEARS, OCCUPATION: STUDENT
AMBEJHARI TEHSIL KATANGI
DISTRICT BALAGHAT MP ROLL NO.
23021397 (MADHYA PRADESH)
32. SAROJ DEHARWAL W/O SHRI
YOGENDRA DAHARWAL, AGED
ABOUT 43 YEARS, OCCUPATION:
HOUSE WIFE R/O JARAHA
MOHAGAON TEHSIL KATANGI
DISTRICT BALAGHAT MP ROLL NO.
23061876 (MADHYA PRADESH)
33. KRISHNA MOHAN YADAV S/O SHRI
SHYAMLAL YADAV, AGED ABOUT 28
YEARS, OCCUPATION: GUEST
TEACHER GRAM POST CHANDAMAU
DISTRICT SAGAR MP ROLL NO.
23163185 (MADHYA PRADESH)
34. GOVIND SAHU S/O SHRI BAHULAL
SAHU, AGED ABOUT 44 YEARS,
OCCUPATION: PRIVATE WORK
WARD NO. 19, GRAM JERUWAKHERA
DISTRICT SAGAR MP ROLL NO.
23154217 (MADHYA PRADESH)
35. AASHISH KUMAR POURANIK S/O
SHRI LALIT KISHORE POURANIK,
AGED ABOUT 31 YEARS,
OCCUPATION: PRIVATE WORK R/O
PRABHAKAR NAGAR ROAD NO. 1
NEW BAKHSHI COLONY MAKRONIA
DISTRICT SAGAR MP ROLL NO.
23189453 (MADHYA PRADESH)
36. DINESH YADAV S/O SHRI ARJUN
SINGH YADAV, AGED ABOUT 27
YEARS, OCCUPATION: GUEST
TEACHER R/O GRAM POST
43
CHANDAMAU DISTRICT SAGAR MP
ROLL NO. 23162064 (MADHYA
PRADESH)
37. KANCHAN NANDANWAR D/O
BHAWANI PRASAD NANDANWAR,
AGED ABOUT 30 YEARS,
OCCUPATION: PRIVATE JOB R/O
GRAM SADARA POST SADARA
DISTRICT BALAGHAT MP ROLL NO.
22549530 (MADHYA PRADESH)
.....PETITIONER
AND
1. UNION OF INDIA THROUGH
PRINCIPAL SECRETARY MINISTRY OF
HUMAN RESOURCE DEVELOPMENT
(M.H.R.D) DEPARTMENT OF
EDUCATION AND LITERACY
GOVERNMENT OF INDIA SHASTI
BHAWAN NEW DELHI
2. NATIONAL COUNCIL FOR TEACHERS
EDUCATION (N.C.T.E.) THROUGH ITS
CHAIRPERSON G-7 SECTOR 10
DWARKA LANDMARK NEAR MATRO
STATION NEW DELHI
3. STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPARTMENT OF SCHOOL
EDUCATION VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
4. COMMISSIONER PUBLIC
INSTRUCTION (D.P.I.) GAUTAM NAGAR
BHOPAL (MADHYA PRADESH)
5. COMMISSIONER TRIBAL WELEFARE
DEPARTMENT (EDUCATION) DISTRICT
BHOPAL (MADHYA PRADESH)
6. CHAIRMAN PROFESSIONAL
EXAMINATION BOARD CHAYAN
BHAWA CHINAR PARK BHOPAL
(MADHYA PRADESH)
44
.....RESPONDENTS
PETITIONERS BY MS. MEENAKSHI ARORA - SENIOR
ADVOCATE WITH SHRI GOPAL SHANKAR NARAYAN, SHRI
RAMESHWAR SINGH THAKUR, SHRI AKSHIT GUPTA, SHRI
VIGYAN SHAH, SHRI M.S. KALRA, SHRI V.P. SHAH, SHRI
HARISH K. SHUKLA, SHRI RAJENDRA RAJAK & MS. RADHIKA
JALAN - ADVOCATES IN RESPECTIVE PETITIONS.
RESPONDENTS/STATE BY SHRI PRASHANT SINGH -
ADVOCATE GENERAL WITH MS. JANHVI PANDIT, SHRI
ASHISH ANAND BERNARD AND SHRI H. S. RUPRAH -
ADDITIONAL ADVOCATES GENERAL WITH SHRI G.P. SINGH -
GOVERNMENT ADVOCATE.
INTERVENERS/RESPONDENTS BY SHRI P.S. PATWALIA -
SENIOR ADVOCATE, SHRI K. C. GHILDIYAL - SENIOR
ADVOCATE WITH SHRI MANOJ KUMAR RAJAK, SHRI AMBAR
MISHRA, SHRI AMIT PAWAN, SHRI SIDDHARTH SHUKLA, SHRI
DINESH SINGH CHOUHAN, SHRI N.S. RUPRAH, SHRI NAVTEJ
SINGH RUPRAH, SHRI AKASH SHARMA, SHRI DHEERAJ
TIWARI & SHRI SHEERSH AGRAWAL - ADVOCATES.
RESPONDENTS/VYAPAM EMPLOYEES SELECTION BOARD
BY SHRI RAHUL DIWAKER, SHRI SHUBHAM RAI & SHRI AMAN
GUPTA - ADVOCATES.
Reserved on : 24.04.2024
Pronounced on : 03.05.2024
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These petitions having been heard and reserved for orders,
coming on for pronouncement this day, Hon'ble Shri Justice Sheel
Nagu pronounced the following:
ORDER
All the above said writ petitions, namely, W.P.Nos.13768 of
2022, 595 of 2023, 21800 of 2023, 22218 of 2023, 29809 of 2023,
7854 of 2024, 8054 of 2024, 8788 of 2024, 9377 of 2024, 9415 of
2024 and 10087 of 2024 involve common question of facts as well
as law and, therefore, are being decided by this common order.
2. For the sake of convenience, facts are taken from W.P.
No.13768 of 2022.
3. W.P. No.13768 of 2022 filed under Article 226 of the
Constitution of India filed by two petitioners prays for following
reliefs :
"(7.1) That, the Hon'ble Court may kindly be
pleased to Impugned Notification dated
28.06.2018 and 30.05.2018 (Annex.P/1,
P/2P/2) issued by NCTE making
amendments under Notification dated
23.08.2018 issued by MHRD, Department
of School Education, Govt. of India,
whereby candidates possessing
qualification of B.Ed. have been made
eligible for the post of Primary Level
Teachers, may kindly be declared illegal
and arbitrary being ultra-virus of the
Constitution of India and mandate of RTE
Act 2009 to appoint quality teachers and
therefore, same may kindly be quashed
and set aside.
(7.2) That, the Hon'ble Court may kindly be
pleased to issue a appropriate writ/order
or direction, not to treat B.Ed. Candidates
as eligible for the post of Primary Level
teacher in Schools under RTE Act, 2009
without passing NCTE prescribed bridge
course before appearing in TET
Examination and appointment;
(7.3) That, the Hon'ble Court may kindly be
pleased to grant liberty to the State Govt.
to treat only BSTC candidates as eligible
for appointment on the post of Primary
Teachers on account of availability of
adequate number of such trained teachers
or to give them preference and weight age
in the selection process of primary level
teachers above such B.Ed. Teachers who
are not possessing adequate training and
qualification for working as primary
teacher to teach students in Classes I to
V;
(7.4) That this Hon'ble Court may kindly be
pleased to extend the same relief to the
present petitioners as has been granted by
Hon'ble Rajasthan High Court in D.B.
(Civil) W.P. no.1853/2021 vide order
dated 25.11.2021 with stipulation that the
appointments of Primary School Teacher
in Madhya Pradesh shall be subject to the
final outcome of Hon'ble Apex Court in
S.L.P.© no.20743 of 2021.
(7.5) To set-aside the Impugned Column 5 of
schedule-III of "Madhya Pradesh School
Education Service (Teaching cadre),
Service Conditions and Recruitment Rules
2018, with Advertisement dated 6.1.2020,
contained in Annexure P/1 only to the
extent of Madhya Pradesh Primary
Teachers' Eligibility Test -2020
restraining the B.Ed. Degree Holders
candidates for appointment on the post of
Primary School Teacher and to give
appointment only to those, who are
D.El.Ed. Diploma Holder candidates.
(7.6) That this Hon'ble Court may kindly be
pleased to call the entire record of
minutes and proceedings leading to
passing of the Impugned Notification
dated 28.06.2018 and 30.5.2018 (Annex.1
& P/2);
(7.7) Any other direction or relief which may
be deemed fit may kindly be passed in
favour of Petitioners in the larger interest
of equity justice and law pending the
disposal of the writ petition."
4. Learned counsel for rival parties are heard on the question
of admission so also final disposal.
5. The undisputed attending facts are as follows :
(i) The NCTE vide Notification dated 28.06.2018 included
B.Ed. as one of the alternative eligibility qualifications (besides
D.El.Ed) for appointment of Primary Teacher subject to B.Ed.
appointee completing six months Bridge Course in Elementary
Education within two years of appointment.
(ii) Recruitment to the post of Primary School Teacher
(Prathmik Shikshak) in State of Madhya Pradesh is governed by
Madhya Pradesh School Education Service (Teaching Cadre),
Service Conditions and Recruitment Rules 2018 notified in official
Gazette on 30-07-2018, which inter alia adopted the NCTE
Notification dated 28.06.2018.
(iii) All petitioners in this bunch of writ petitions are holders
of Diploma in Elementary Education (D.El.Ed.). None of the
petitioners are holders of B.Ed. degree.
(iv) The advertisement for recruitment to the post of Primary
Teacher in Government Schools in State of M.P. was issued with
last date of submission of application form being 20/01/2020 vide
Annexure P/1. The advertisement invited applications inter alia from
D.El.Ed and as well as B.Ed. qualification holders.
(v) All the petitioners herein (D.El.Ed. holders) and private
respondents herein (B.Ed. holders) applied pursuant to impugned
advertisement.
(vi) The Division Bench of Rajasthan High Court at Jodhpur
while allowing writ petitions filed by D.El.Ed. holders and
dismissed writ petitions filed by B.Ed. holders by quashing
Notification of NCTE dated 28.06.2018, vide common order dated
25.11.2021 passed in bunch of writ petitions.
(vii) Pertinently in the State of Rajasthan, the qualification of
B.Ed. was not prescribed as an alternate eligibility qualification in
the State Recruitment Rules. Rajasthan High Court was approached
by B.Ed. holders on the strength of NCTE notification dated 28-06-
2018. While D.El.Ed. holders also approached the Rajasthan High
Court assailing the said NCTE notification. Petitioners
(D.El.Ed.holders) herein who had applied pursuant to advertisement
[vide clause (iv) supra] filed these writ petitions apprehensive of
securing lower merit ranking than B.Ed. holders thereby getting
ousted.
(viii) Interim orders were passed in W.P. No.13768/2022 on
07.07.2022, in W.P. No.595/2023 on 16.01.2023, in W.P.
No.21800/2023 on 14.09.2023, in W.P. No.22218/2023 on
21.09.2023, in W.P. No.29809/2023 to the extent of making the
recruitment and appointments subject to final outcome of the
petitions herein.
(ix) Whereas in W.P. Nos.7854 of 2024, W.P. No.8054 of 2024,
W.P. No.8788 of 2024, W.P. No.9377 of 2024, W.P. No.9415 of
2024 and W.P. No.10087 of 2024, no interim orders have been
passed.
(x) Both the petitioners in W.P. No.13768 of 2022 pursuant to
impugned advertisement have been appointed as Primary Teacher
on 04.04.2023 and the private respondents who possessed B.Ed.
qualification have also been appointed as Primary Teacher pursuant
to same impugned advertisement.
(xi) On 11.08.2023, the Apex Court dismissed the petition
assailing the order of Rajasthan High Court dated 25-11-2021. Later
on 08.04.2024 the Apex Court clarified its judgment dated
11.08.2023 by making the same prospective and allowing the B.Ed.
appointees to be retained in service subject to various conditions
enumerated therein.
(xii) The conditions to be satisfied by B.Ed. appointees are as
follows:
(i) Benefit of prospective operation of judgment
dated 11.08.2023 of the Apex Court shall not
be available to such B.Ed. appointees, who had
approached the Court and had made their
selections/appointments subject to final
outcome of the case instituted by them.
Pertinently, since none of B.Ed. appointees are
before this Court, the said condition is
inapplicable.
(ii) B.Ed. appointees should be in regular
appointment based on the selection pursuant to
advertisement prescribing B.Ed. as an essential
qualification. Pertinently, in the State of
Madhya Pradesh, all the B.Ed. appointees have
been subjected to selection and appointment
on the basis of B.Ed. qualification prescribed in
Recruitment Rules, 2018 (supra) and the
Advertisement.
(iii) The aforesaid two conditions are subject to the
fact that the B.Ed. appointees were appointed
prior to judgment of the Apex Court dated
11.08.2023. Therefore, if any of the B.Ed.
appointees were appointed on or subsequent to
11.08.2023, then their services will have to be
dispensed with.
(iv) The aforesaid conditions are further qualified
by the fact that mere selection or placement in
the select list without any appointment order
having been issued shall not entitle B.Ed.
holders to the benefit of appointment.
(v) The B.Ed. candidates so retained after
satisfying aforesaid conditions will have to
undergo a bridge course within a period of one
year from today i.e. 08.04.2024, failing which
the appointment of B.Ed. candidates will stand
invalidated.
6. A perusal of the pleadings in all these petitions at hand reveal
that these petitions have been filed by Diploma Holders. None of the
petitioners in these petitions are B.Ed. qualification holders. Thus,
the question of petitioners being apprehensive of being ousted from
service or prevented from being appointed does not arise, especially
when majority of the reliefs claimed by petitioners especially the
challenge to the NCTE Notification dated 28.06.2018 having been
acceded to by the Apex Court.
7. Further apprehension expressed by learned counsel for
petitioners/Diploma Holders is that the retention in service of B.Ed.
holders may adversely affect their chances of being selected and
appointed, does not hold any water in view of the Apex Court
having made its earlier judgment dated 11.08.2023 as prospective
subject to the B.Ed. appointees satisfying certain conditions as
enumerated above.
8. Other apprehension expressed by the petitioners diploma
holders is that their seniority after being appointed as Primary
Teacher may be adversely affected by the higher merit ranking
obtained by the B.Ed. qualified appointees. In this regard, it is
suffice to say that this cause has neither been argued nor has arisen.
The question of comparative merit ranking and the consequential
assignment of seniority may arise in future which can very well be
agitated by the concerned aggrieved person in accordance with law.
9. Pertinently, the petitioners qua ground No.6.11 and relief
clause No.7.5 have assailed the validity and legality of Column 5 of
Schedule-III of Rules of 2018 but no arguments in this regard were
extended by petitioners. However, considering the importance of the
said issue of validity of Rules of 2018, petitioners are granted liberty
to raise the said issue separately by way of a petition.
10. In view of above discussions and the fact that the majority of
reliefs claimed by petitioners/Diploma Holders having already been
granted to them by the Apex Court, and in regard to the remaining
causes of action, liberty has been extended to raise as and when the
same arises, this Court declines to proceed with these matters.
11. All the petitions i.e. W.P.Nos.13768 of 2022, 595 of 2023,
21800 of 2023, 22218 of 2023, 29809 of 2023, 7854 of 2024, 8054
of 2024, 8788 of 2024, 9377 of 2024, 9415 of 2024 and 10087 of
2024 are disposed of with the aforesaid observation and liberty.
(SHEEL NAGU) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
DV
