Madhya Pradesh High Court
Mangla Sande vs The State Of Madhya Pradesh on 3 May, 2024
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 3 rd OF MAY, 2024
WRIT PETITION No. 11343 of 2024
BETWEEN:-
1. MANGLA SANDE W/O SHRI GOPAL SENDE, AGED
ABOUT 66 YEARS, OCCUPATION: RETIRED UPPER
DIVISION TEACHER, GOVERNMENT LA. BA. SHA.
BOYS MIDDLE SCHOOL PANDURNA, TAHSIL AND
DISTRICT PANDURNA, R/O BANSOD COLONY,
S U B H A S H WARD, PANDURNA, TAHSIL AND
DISTRICT PANDURNA (MADHYA PRADESH)
2. BHIMRAO PATIL S/O SHRI ATMARAM PATIL,
AGED ABOUT 73 YEARS, OCCUPATION: RETIRED
PTI, GOVERNMENT EXCELLENCE SCHOOL
PANDURNA, TEHSIL AND DISTRICT PANDURNA
R/O BANSOD COLONY, SUBHASH WARD
PANDURNA, TEHSIL AND DISTRICT PANDURNA
(MADHYA PRADESH)
3. ASHOK GAJBHIYE S/O SHRI BALIRAM GAJBHIYE,
AGED ABOUT 65 YEARS, OCCUPATION: RETIRED
HEAD MASTER, GOVERNMENT HIGHER
SECONDARY SCHOOL, PATHAI, TEHSIL AND
DISTRICT PANDURNA R/O SANTOSHI MATA
WARD, NEAR HANUMAN MANDIR, PANDURNA,
DISTRICT PANDURNA (MADHYA PRADESH)
4. WAS UD EO BHISE S/O SHRI MAHADEO RAO
BHISE, AGED ABOUT 70 YEARS, OCCUPATION:
RETIRED PRINCIPAL, GOVERNMENT HIGHER
SECONDARY SCHOOL MARUD , DISTRICT
PANDURNA R/O ST. JALARAM WARD, HOUSE NO.
198, DISTRICT PANDURNA (MADHYA PRADESH)
5. SMT. SUNANDA PANNASE W/O SHRI NARENDRA
PANNASE, AGED ABOUT 65 YEARS, OCCUPATION:
RETIRED UPPER DIVISION TEACHER,
GOVERNMENT HIGHER SECONDARY SCHOOL,
Signature Not Verified
Signed by: MANJU
Signing time:
5/7/2024 11:36:04 AM
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MARUD, TEHSIL AND DISTRICT PANDURNA R/O
BANSOD COLONY, NEW SUBHSAH WARD,
PANDURNA, DISTRICT PANDURNA (MADHYA
PRADESH)
6. MRS. POLINA JOHN W/O LATE SHRI ALFRED
JHON, AGED ABOUT 66 YEARS, OCCUPATION:
UPPER DIVISION TEACHER, O/O/ BEO MOHKHED
DISTRICT CHHINDWARA R/O CHITRAKOOT
COMPLEX, MIG 14, NAGPUR ROAD,
CHHINDWARA DISTRICT CHHINDWARA
(MADHYA PRADESH)
7. MRS. CHANDRAKIRAN PAUL W/O LATE SHRI
RAJESH KUMAR PAUL, AGED ABOUT 65 YEARS,
OCCUPATION: RETIRED ASSISTANT TEACHER,
O/O BEO CHHINDWARA, DISTRICT CHHINDWARA
R/O PAULS RESIDENCE, NEAR D.D.C. COLLEGE,
KOLADHANA DISTRICT CHHINDWARA (MADHYA
PRADESH)
8. SMT. VIMAL BARASKAR W/O SHRI JAIWANT RAO
BARASKAR, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED ASSISTANT TEACHER,
GOVT. HIGHER SECONDARY SCHOOL
CHANDANGAON, DISTRICT CHHINDWARA R/O
WARD NO. 36, WATER SUPPLY ROAD,
CHANDANGAON, BARATA DEV ROAD,
CHHINDWARA DISTRICT CHHINDWARA
(MADHYA PRADESH)
9. EKNATH NIMJE S/O SHRI BAPUDAS NIMJE, AGED
ABOUT 73 YEARS, OCCUPATION: RETIRED
ASSISTANT TEACHER, GOVERNMENT GIRLS
HIGHER SECONDARY SCHOOL, SAUNSAR,
DISTRICT PANDURNA R/O WARD NO. 10, SAUSAR,
DISTRICT CHHINDWARA (MADHYA PRADESH)
10. SMT. LATA PANDE W/O SHRI VINOD PANDE,
AGED ABOUT 69 YEARS, OCCUPATION: RETIRED
ASSISTANT TEACHER, GOVT. PRIMARY SCHOOL
GADHARIDANA, DISTRICT CHHINDWARA R/O
PRIYADARSHNI COLONY, WARD NO. 47, LONIYA
KARBAL, DISTRICT CHHINDWARA (MADHYA
PRADESH)
11. GOKUL PRASAD RAWAT S/O SHRI HARIKISHAN
RAWAT, AGED ABOUT 73 YEARS, OCCUPATION:
HEAD MASTER, GOVT. GIRLS HIGHER
SECONDARY SCHOOL, DAMUA, DISTRICT
CHHINDWARA, R/O 715, WARD NO. 17, GANDHI
CHOWK, TEHSIL SIRALI DISTRICT HARDA
Signature Not Verified
Signed by: MANJU
Signing time:
5/7/2024 11:36:04 AM
3
(MADHYA PRADESH)
12. AJAY KUMAR PATHAK S/O SHRI MADHUKAR
PATHAK, AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED UPPER DIVISION TEACHER (MUSIC),
GOVT. GIRLS SHIKSHA PARISAR, BICHHUA,
DISTRICT CHHINDWARA R/O WARD NO. 9,
BEHIND KUNAL MOTORS, KAILASH NAGAR,
LALBAG DISTRICT CHHINDWARA (MADHYA
PRADESH)
.....PETITIONERS
(BY SHRI S. K. SONI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY, SCHOOL EDUCATION
DEPARTMENT MINISTRY, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY, TRIBAL WELFARE
DEPARTM ENT MINISTRY, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
3. C O M M I S S I O N E R , PUBLIC INSTRUCTIONS
DIRECTORATE, BHOPAL (MADHYA PRADESH)
4. DISTRICT EDUCATION OFFICER, PANDURNA
DISTRICT PANDURNA (MADHYA PRADESH)
5. DISTRICT EDUCATION OFFICER, CHHINDWARA
DISTRICT CHHINDWARA (MADHYA PRADESH)
6. ASSISTANT COMMISSIONER, TRIBAL WELFARE
DEPARTM ENT DISTRICT PANDURNA (MADHYA
PRADESH)
7. ASSISTANT COMMISSIONER, TRIBAL WELFARE
D E P A R T M E N T , D I S T R I C T CHHINDWARA
(MADHYA PRADESH)
8. DISTRICT TREASURY OFFICER/ PENSION
OFFI CER , PAN D UR N A, DISTRICT PANDURNA
(MADHYA PRADESH)
9. DISTRICT TREASURY OFFICER/PENSION
O F F I C E R , C H H I N D W A R A DISTRICT
CHHINDWARA (MADHYA PRADESH)
Signature Not Verified
Signed by: MANJU
Signing time:
5/7/2024 11:36:04 AM
4
.....RESPONDENTS
(BY SHRI S. S. CHOUHAN - GOVERNMENT ADVOCATE )
This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
ORDER
Learned counsels for the parties submit that the question of law that
arises for consideration in this petition is covered by the judgment of the
Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power
Transmission Company Limited and another vs. S.R. Ramchandran & others)
dated 11.07.2023. Hence, they plead that this petition be also disposed off on
the same terms.
In view of the submission made, the petition is disposed off in terms of
the aforesaid judgment of the Hon'ble Supreme Court.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
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