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Shravan Soni vs The State Of Madhya Pradesh
2024 Latest Caselaw 12412 MP

Citation : 2024 Latest Caselaw 12412 MP
Judgement Date : 2 May, 2024

Madhya Pradesh High Court

Shravan Soni vs The State Of Madhya Pradesh on 2 May, 2024

Author: Dinesh Kumar Paliwal

Bench: Dinesh Kumar Paliwal

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     CRR No. 1137 of 2024
                                       (SHRAVAN SONI AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                           Dated : 02-05-2024
                                 Shri Sharad Gupta, counsel for the applicants.

                                 Shri Sanjay Kumar Malvi, P.L. for respondent/State.

Arguments are heard. Reserved for judgment.

(DINESH KUMAR PALIWAL) JUDGE

MKL

 
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