Ramoo @ Mana vs The State Of Madhya Pradesh
2024 Latest Caselaw 12411 MP

Madhya Pradesh High Court

Ramoo @ Mana vs The State Of Madhya Pradesh on 2 May, 2024

                                                            1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     CRA No. 2736 of 2012
                                            (RAMOO @ MANA Vs THE STATE OF MADHYA PRADESH)

                          Dated : 02-05-2024
                                 Ms. Durgesh Gupta - Advocate for the appellant.

                                 Shri A.N. Gupta - Government Advocate for the respondent/State.

Arguments heard finally. Reserved for judgment.

                               (RAJ MOHAN SINGH)                                            (VIVEK JAIN)
                                     JUDGE                                                     JUDGE

                          rj