Ramniwas vs Kailash
2024 Latest Caselaw 12403 MP

Madhya Pradesh High Court

Ramniwas vs Kailash on 2 May, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

                                                          1
                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                    SA No. 2847 of 2022
                                           (RAMNIWAS AND OTHERS Vs KAILASH AND OTHERS)

                         Dated : 02-05-2024
                               Shri Sumit Saxena - Advocate for appellants.

                               Shri Kuldeep Patel - Advocate for respondent No.1.

Counsel for the appellants submits that he has filed Vakalatnama only yesterday and seeks time to file complete copy of the impugned judgment.

List the case after two weeks.

(ANURADHA SHUKLA) JUDGE

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