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Kishan Lal Yadav vs The State Of M.P.
2024 Latest Caselaw 12393 MP

Citation : 2024 Latest Caselaw 12393 MP
Judgement Date : 2 May, 2024

Madhya Pradesh High Court

Kishan Lal Yadav vs The State Of M.P. on 2 May, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

                                                             1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                    CRA No. 2229 of 2004
                                                (KISHAN LAL YADAV Vs THE STATE OF M.P.)

                          Dated : 02-05-2024
                                Shri Sanjay Kumar Singh - Advocate for the appellant.

                                Shri Dilip Shrivastva - Government Advocate for the respondent/State.

Arguments of both the parties have been heard finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

sjk

 
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