Sanju @ Sanjay Singh vs The State Of Madhya Pradesh
2024 Latest Caselaw 12391 MP

Madhya Pradesh High Court

Sanju @ Sanjay Singh vs The State Of Madhya Pradesh on 2 May, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

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                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     CRA No. 1744 of 2008
                                   (SANJU @ SANJAY SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                          Dated : 02-05-2024
                                None for appellants.

                                Shri Prasanjeet Chaterjee - Panel Lawyer for respondent/State.

No one is present on behalf of appellant to press upon the application for seeking permission to change the counsel marked as I.A. No.9262/2024.

Final arguments on behalf of State have been heard, while the appellant's

side remained absent.

Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

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