Har Prasad vs Nagar Palika Nigam, Gwalior
2024 Latest Caselaw 12390 MP

Madhya Pradesh High Court

Har Prasad vs Nagar Palika Nigam, Gwalior on 2 May, 2024

                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT GWALIOR
                                                           SA No. 70 of 2006
                                          (HAR PRASAD Vs NAGAR PALIKA NIGAM, GWALIOR AND OTHERS)

                           Dated : 02-05-2024
                                  Shri S.D. Singh - Advocate for the appellant.

                                  Shri Kamal Jain - Advocate for the respondent No.1.

Learned counsel for the respondent seeks time to file reply of I.A.No.4074/22.

Copy of the impugned judgment be supplied to the learned counsel of the respondents by the appellants.

List this case after summer vacation. Interim-relief granted earlier to continue till the next date of hearing.

(RAJENDRA KUMAR VANI) JUDGE

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