Nammu @ Awadhesh Burman vs The State Of Madhya Pradesh
2024 Latest Caselaw 12388 MP

Madhya Pradesh High Court

Nammu @ Awadhesh Burman vs The State Of Madhya Pradesh on 2 May, 2024

Author: Vishal Dhagat

Bench: Vishal Dhagat

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 34332 of 2023 (NAMMU @ AWADHESH BURMAN Vs THE STATE OF MADHYA PRADESH)

Dated : 02-05-2024 None for applicant.

Shri Ajeet Rawat - Govt. Adv. for the State.

Request is sent by Principal District and Sessions Judge, Jabalpur for extension of time to conclude the trial.

Most of witnesses have been examined and trial is to be concluded soon.

However, it could not be concluded within time framed granted by the High Court. Case is fixed for judgment on 12.03.2023. Considering the same, time period is further extended for three months to decide the case.

PUD is disposed off.

(VISHAL DHAGAT) JUDGE

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