Lallo @ Suneel Dahiya vs Mohd. Akram
2024 Latest Caselaw 12250 MP

Madhya Pradesh High Court

Lallo @ Suneel Dahiya vs Mohd. Akram on 1 May, 2024

                                                           1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                    MA No. 1700 of 2004
                                         (LALLO @ SUNEEL DAHIYA Vs MOHD. AKRAM AND OTHERS)

                           Dated : 01-05-2024
                                Shri Sharad Gupta - Advocate for the appellant.

                                Shri Mohd. Nasir - Advocate for respondent No.1.

Shri Sourabh Makhija - Advocate for respondent No.2.

Arguments heard. Reserved for judgment.

(DUPPALA VENKATA RAMANA) JUDGE

RC