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Ramjani Alias Ramjan vs The State Of Madhya Pradesh
2024 Latest Caselaw 6730 MP

Citation : 2024 Latest Caselaw 6730 MP
Judgement Date : 5 March, 2024

Madhya Pradesh High Court

Ramjani Alias Ramjan vs The State Of Madhya Pradesh on 5 March, 2024

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 11008 of 2023 (RAMJANI ALIAS RAMJAN Vs THE STATE OF MADHYA PRADESH)

Dated : 05-03-2024 None for the appellant.

As per office note Cr.A. No. 8286/2023 has also been filed by the same applicant against the same judgment.

List this matter along with Cr.A No 8286/2023 in the next week.

(VIVEK JAIN) JUDGE

MISHRA

 
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