Rajesh Kumar vs Smt. Shakuntala Shukla
2024 Latest Caselaw 6729 MP

Madhya Pradesh High Court

Rajesh Kumar vs Smt. Shakuntala Shukla on 5 March, 2024

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

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                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                         SA No. 948 of 2012
                                         (RAJESH KUMAR Vs SMT. SHAKUNTALA SHUKLA AND OTHERS)

                         Dated : 05-03-2024
                               Ms.S.Tripathi - Advocate for appellant.

                               Shri Mohd. Sazid - Advocate for respondents.

Ms.C.K.Pal - Panel Lawyer for respondent/State.

Learned counsel for the parties are directed to file report with respect to execution of impugned judgment and decree by next date of hearing.

List after three weeks.

I.R., if any, to continue till the next date of hearing.

(ACHAL KUMAR PALIWAL) JUDGE

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