Bismilla Bai Deceased Through Lrs. ... vs Government Hospital
2024 Latest Caselaw 6604 MP

Madhya Pradesh High Court

Bismilla Bai Deceased Through Lrs. ... vs Government Hospital on 4 March, 2024

Author: Pranay Verma

Bench: Pranay Verma

                                                     1
                              IN THE HIGH COURT OF MADHYA PRADESH
                                            AT INDORE
                                              WP No. 11959 of 2020
                  (BISMILLA BAI DECEASED THROUGH LRS. AISHA QURESHI D/O BISMILLA BAI Vs GOVERNMENT
                                               HOSPITAL AND OTHERS)

               Dated : 04-03-2024
                         Shri Vikas Rathi, learned counsel for the petitioner.

                         Shri Anendra Singh Parihar, P.L. for respondent/State.

Learned counsel for the parties submits that the issue involved in this petition is pending before the Full Bench in which the hearing has been concluded and the judgment is awaited.

List in the month of May, 2024.

(PRANAY VERMA) JUDGE

SS/-