Smt. Sangeeta vs Shyam Sethiya
2024 Latest Caselaw 6593 MP

Madhya Pradesh High Court

Smt. Sangeeta vs Shyam Sethiya on 4 March, 2024

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 8805 of 2023 (SMT. SANGEETA Vs SHYAM SETHIYA AND OTHERS)

Dated : 04-03-2024 Shri Amol Shrivastava, learned counsel for the appellant.

Heard on I.A. No. 14396/2023, which is an application for dispensing with filing of certified copy of impugned judgment dated 31.03.2023.

The certified copy has already b e e n filed in the connected case, therefore, I.A. No. 14396/2023 stands allowed.

                              (S. A. DHARMADHIKARI)                              (DEVNARAYAN MISHRA)
                                       JUDGE                                            JUDGE

                           Vatan