Citation : 2024 Latest Caselaw 6437 MP
Judgement Date : 1 March, 2024
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 5232 of 2024 (ASSOCIATION OF FLY ASH PRODUCTS MANUFACTURES Vs BHARAT PETROLEUM CORPORATION LTD.
AND OTHERS)
Dated : 01-03-2024 Shri Kabir Paul- Advocate for the petitioner.
Shri Paul prays for a day's time to file resolution in light of the judgment passed by Division Bench of this Court in the case of Prabhat Vs. Barkatullah University, Bhopal and another, reported in ILR (2011) MP 1692 and order dated 15.03.2022 passed by a Division Bench of this Court in
the case of Swakshtagrahi Sangh Vs. Union of India and others, decided in Writ Appeal No.91/2022.
List the case on 05.03.2024.
(G.S. AHLUWALIA) JUDGE
AL
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