Citation : 2024 Latest Caselaw 6434 MP
Judgement Date : 1 March, 2024
IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 575 of 2024 (GOPAL AND OTHERS Vs SMT. USHA KUMAWAT)
Dated : 01-03-2024 Shri Romil Malpani, learned counsel for the applicants.
Counsel for the applicants prays for and is granted time to file copy of the affidavits filed by the parties in support of application and reply as per the judgment of the Hon'ble Apex Court in the case of Rajnish Vs. Neha reported in 2021 Vol.-2 SCC Page 324.
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(VIJAY KUMAR SHUKLA) JUDGE
soumya
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