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Anoop Kumar Tripathi vs Managing Director
2024 Latest Caselaw 6416 MP

Citation : 2024 Latest Caselaw 6416 MP
Judgement Date : 1 March, 2024

Madhya Pradesh High Court

Anoop Kumar Tripathi vs Managing Director on 1 March, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                      1
                          IN    THE     HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 1 st OF MARCH, 2024
                                          WRIT PETITION No. 2975 of 2024

                         BETWEEN:-
                         1.    ANOOP KUMAR TRIPATHI S/O KOSHAL KISHOR
                               TRIPATHI, AGED ABOUT 62 YEARS, OCCUPATION:
                               SERVICE(RETIRED ASISTANT ENGINEER) R/O
                               KRISHNA 49, MAHENDRA TOWNSHIP, PHASE I, E 8
                               EXT, NEAR BAWARIA SQUARE BHOPAL (MADHYA
                               PRADESH)

                         2.    HARIOM TAILOR S/O RAMGOPAL TAILOR, AGED
                               ABOUT    62   YEARS, OCCUPATION: SERVICE
                               (RETIRED) 381 SCHEME 114 PART II AB ROAD
                               BEHIND SHALIMAR TOWANSHIP INDORE 452010
                               (MADHYA PRADESH)

                         3.    DILIP KAR LAMBHATE S/O GOVIND RAO
                               LAMBHATE,   AGED    ABOUT    63   YEARS,
                               OCCUPATION: SERVICE (RETIRED) 458 GREEN
                               VIEW PREMIUM INDORE (MADHYA PRADESH)

                         4.    GOPAL KRISHNA PANCHAL S/O RAMCHANDRA
                               PANCHAL, AGED ABOUT 73 YEARS, OCCUPATION:
                               SERVICE    (RETIRED)    A-411   VASUNDRA
                               APARTMENT     VANDANA    NAGAR    INDORE
                               (MADHYA PRADESH)

                         5.    RAMPRAKASH TRIVEDI S/O MANISHANKAR
                               TRIVEDI, AGED ABOUT 68 YEARS, OCCUPATION:
                               SERVICE (RETIRED) 204 SUGUN RESIDENCY
                               KANADIA ROAD INDORE (MADHYA PRADESH)

                         6.    ASHOK KUMAR BADONIA S/O PUNAM CHAND
                               BADONIA, AGED ABOUT 64 YEARS, OCCUPATION:
                               SERVICE (RETIRED) 54 ROWS HOUSE TREASURE
                               FANTACY RAU-CAT ROAD INDORE (MADHYA
                               PRADESH)
Signature Not Verified
Signed by: MANVENDRA
SINGH PARIHAR
Signing time: 3/4/2024
4:56:54 PM
                                                       2
                         7.    PRAFULL KUMAR KOTWALA S/O JUGAL KISHORE
                               KOTWALA,    AGED     ABOUT    62   YEARS,
                               OCCUPATION: SERVICE (RETIRED) RAJAT VIHAR
                               NEAR ASHIMA MALL BHOPAL (MADHYA
                               PRADESH)

                         8.    SHUBHASH CHANDRA BILLORE S/O RAM NIWAS
                               BILLORE, AGED ABOUT 64 YEARS, OCCUPATION:
                               SERVICE (RETIRED) ANUSHREE PLOT NO. 2073
                               SETTELITE JUNCTION KELOD HALA INDORE
                               (MADHYA PRADESH)

                         9.    RAMESH SINGH CHOUHAN S/O LAKKHI SINGH
                               CHOUHAN,    AGED     ABOUT     68    YEARS,
                               OCCUPATION: SERVICE (RETIRED) B-1002 ANAND
                               NAGAR GWALIOR (MADHYA PRADESH)

                         10.   UTTAM     CHOUDHARY     S/O     RUPCHAN
                               CHOUDHARY,   AGED   ABOUT    64   YEARS,
                               OCCUPATION:  SERVICE   (RETIRED)    N-521
                               SINGAPUR GREEN VIEW PREMIUM INDORE
                               (MADHYA PRADESH)

                                                                                     .....PETITIONERS
                         (BY SHRI D.S. PANWAR - ADVOCATE)

                         AND
                         1.    MANAGING     DIRECTOR     M.P.   POWER
                               GENERATING COMPANY LTD. SHAKTI BHAWAN
                               RAMPUR, JABALPUR (MADHYA PRADESH)

                         2.    CHIEF ENGINEER (HUMAN RESOURCE AND
                               ADMINISTRATION) M.P. POWER GENERATING
                               COMPANY    LTD. SHAKTI BHAWAN RAMPUR
                               JABALPUR (MADHYA PRADESH)

                                                                                   .....RESPONDENTS


                               This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                           ORDER

Learned counsel for the petitioner submits that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power

Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, he pleads that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                         MSP









 
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