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Shivbhajan Maravi vs The State Of Madhya Pradesh
2024 Latest Caselaw 6298 MP

Citation : 2024 Latest Caselaw 6298 MP
Judgement Date : 29 February, 2024

Madhya Pradesh High Court

Shivbhajan Maravi vs The State Of Madhya Pradesh on 29 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7134 of 2022 (SHIVBHAJAN MARAVI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 29-02-2024 Shri Vasant Roland Daniel - Advocate for the appellant.

Shri Ayushdev Bajpai - Government Advocate for the State of M.P.

Learned counsel for the appellant prays for a week's time to go through the recent judgment of this court in the case of Ramswaroop Vs. State of M.P. delivered on 2.8.2023 in Cr.A. No.2630 of 2015.

List thereafter.

                                (SUJOY PAUL)                                                   (VIVEK JAIN)
                                   JUDGE                                                          JUDGE

                          bks









 
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