Pancham Ahirwar vs The State Of Madhya Pradesh
2024 Latest Caselaw 6136 MP

Madhya Pradesh High Court

Pancham Ahirwar vs The State Of Madhya Pradesh on 28 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     CRA No. 2841 of 2016
                                           (PANCHAM AHIRWAR Vs THE STATE OF MADHYA PRADESH)

                         Dated : 28-02-2024
                                 Shri A. Usmani - Advocate for the appellant.

                                 Shri Arvind Singh - Government Advocate for the respondent/State.

As prayed by learned counsel for the appellant, list the matter after a week to enable him to argue the matter armed with judgments.

In the meantime, learned Government Advocate is directed to obtain

custody report.

                            (SUJOY PAUL)                                                      (VIVEK JAIN)
                               JUDGE                                                             JUDGE

                         manju