Rajendra Kumar Yadav vs The State Of Madhya Pradesh
2024 Latest Caselaw 6104 MP

Madhya Pradesh High Court

Rajendra Kumar Yadav vs The State Of Madhya Pradesh on 28 February, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                          ON THE 28 th OF FEBRUARY, 2024
                                           WRIT PETITION No. 3183 of 2024

                          BETWEEN:-
                          1.    RAJENDRA     KUMAR    YADAV,  S/O  SHRI
                                MEHASHILAL YADAV, AGED ABOUT 62 YEARS,
                                OCCUPATION: RETIRED SUB ENGINEER, R/O
                                FLAT NO. 301, ANIKET APARTMENT, NARAYAN
                                BAG, INDORE (MADHYA PRADESH)

                          2.    MOHAN ZOPE, S/O SHRI MURLIDHAR ZOPE, AGED
                                ABOUT   62   YEARS, OCCUPATION: RETIRED
                                DRAUGHTSMAN, R/O 70, PUNJAB COLONY,
                                JASWADI ROAD, KHANDWA (MADHYA PRADESH)

                          3.    NANDKISHORE     CHOURASIYA,   S/O   SHRI
                                GANGABISHAN CHOURASIYA, AGED ABOUT 63
                                YEARS, OCCUPATION: RETIRED SUB ENGINEER,
                                R/O 22 ANAND NAGAR KHANDWA (MADHYA
                                PRADESH)

                          4.    MOHD KAMIL KHAN S/O SHRI R.R. KHAN, AGED
                                ABOUT 64 YEARS, OCCUPATION: RETIRED SUB
                                ENGINEER R/O 206 SWANI DAYANAND NAGAR
                                MANIK BAG INDORE (MADHYA PRADESH)

                          5.    CHETRAM YADAV S/O SHRI BIRANLAL YADAV,
                                AGED ABOUT 68 YEARS, OCCUPATION: RETIRED
                                ASSISTANT GRADE I R/O A/7 DADAJI GREEN CITY
                                KOTWAD     AROAD     KHANDWA      (MADHYA
                                PRADESH)

                                                                              .....PETITIONERS
                          (BY SHRI DHARMENDRA KUMAR KAURAB - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH ITS
Signature Not Verified
Signed by: PREMSHANKAR
MISHRA
Signing time: 2/29/2024
6:46:11 PM
                                                            2
                                PRINCIPAL SECRETARY            DEPARTMENT OF
                                NARMADA       VALLEY              DEVELOPMENT,
                                MANTRALAYA, VALLABH            BHAWAN, BHOPAL
                                (MADHYA PRADESH)

                          2.    DIRECTOR   (ADMINISTRATION)  NARMADA
                                VALLEY DEVELOPMENT AUTHORITY NARMADA
                                BHAWAN ARERA HILLS BHOPAL (MADHYA
                                PRADESH)

                          3.    CHIEF ENGINEER (CANAL) NARAMDA VALLEY
                                DEVELOPMENT AUTHORITY SANAWAD DISTRICT
                                KHARGONE (MADHYA PRADESH)

                          4.    SUPERINTENDENT     ENGINEER,  NARMADA
                                VALLEY DEVELOPEMENT AUTHORITY MANDLA
                                NO 1 SANAWAD DISTRICT KHARGONE (MADHYA
                                PRADESH)

                          5.    EXECUTIVE ENGINEER, DIVISION NO 13 NVDA
                                COLONY CIVIL LINES KHANDWA (MADHYA
                                PRADESH)

                          6.    DISTRICT   PENSION  OFFICER,  KHANDWA
                                DISTRICT KHANDWA (MADHYA PRADESH)

                          7.    DISTRICT   PENSION  OFFICER  KHARGONE
                                DISTRICT KHARGONE (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                          (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                            ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

                                (RAVI MALIMATH)                                  (VISHAL MISHRA)
                                  CHIEF JUSTICE                                       JUDGE
                          psm