Mr. Rajeev Kumar Jain vs Shri Shri 1008 Bhagwan Parshavnath ...
2024 Latest Caselaw 6002 MP

Madhya Pradesh High Court

Mr. Rajeev Kumar Jain vs Shri Shri 1008 Bhagwan Parshavnath ... on 27 February, 2024

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                       SA No. 1188 of 2004
                                        (KHUSHAL CHANDRA Vs SHRI SHRI 1008"BHAGWAN PARSHAVNATH)

                          Dated : 27-02-2024
                                Shri S.Verma- Advocate along with Ms. Aditi Shrivastava- Advocate for

                          appellants.
                                Shri A. Mohan Sharma - Advocate for respondent.

Arguments heard with the consent of parties.

Reserved for judgment.

(GAJENDRA SINGH) JUDGE

PG