Madanlal Goyal vs Idbi Bank Ltd.
2024 Latest Caselaw 5842 MP

Madhya Pradesh High Court

Madanlal Goyal vs Idbi Bank Ltd. on 26 February, 2024

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                         WP No. 4699 of 2024
                                          (MADANLAL GOYAL AND OTHERS Vs IDBI BANK LTD. AND OTHERS)

                           Dated : 26-02-2024
                                   Shri Abhishek Salian, learned counsel for the petitioners.

                                   Shri Bhavil Pandey, learned counsel for the respondents.

Learned counsel for the respondents prays for and is granted a week's time to seek instructions in the matter in the light of judgment passed by the Apex Court in the case of State Bank of India and others Vs. Rajesh

Agarwal and others reported in (2023) 6 SCC 1 as well as order dated 06.12.2023 passed by the Division Bench of this Court in W.P.No.22475/2023 and other connected matters.

List the matter on 01.03.2024.

                                (S. A. DHARMADHIKARI)                                            (HIRDESH)
                                         JUDGE                                                     JUDGE

                           RJ