Ravi Shankar Shukla vs Shri Gulshan Bamra Secretary
2024 Latest Caselaw 5816 MP

Madhya Pradesh High Court

Ravi Shankar Shukla vs Shri Gulshan Bamra Secretary on 26 February, 2024

Author: Chief Justice

Bench: Ravi Malimath

                                                          1
                           IN    THE      HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                     BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                        &
                                      HON'BLE SHRI JUSTICE GAJENDRA SINGH
                                            ON THE 26 th OF FEBRUARY, 2024
                                     CONTEMPT PETITION CIVIL No. 6580 of 2023

                          BETWEEN:-
                          RAVI SHANKAR SHUKLA S/O LATE SHRI R.S. SHUKLA,
                          AGED   ABOUT     70 YEARS, OCCUPATION: RETD.
                          ASSISTANT GR. II FROM THE OFFICE OF ASSISTANT
                          SURGEON RINDER PEST SCHEME (MATA MAHAMARI
                          UNMULAN    YOZNA)    JABALPUR   R/O    LIG  93
                          DHANWANTRI NAGAR BHEDAGHAT ROAD DISTRICT
                          JABALPUR (MADHYA PRADESH)

                                                                                    .....PETITIONER
                          (BY SHRI PRAMOD KUMAR KHARE - ADVOCATE)

                          AND
                          1.    SHRI    GULSHAN   BAMRA     SECRETARY
                                DEPARTMENT OF ANIMAL HUSBANDRY AND
                                DAIRY DEVELOPMENT MANTRALAYA VALLABH
                                BHAWAN BHOPAL (MADHYA PRADESH)

                          2.    DR. R.K. MEHIYA DIRECTOR DEPARTMENT OF
                                ANIMAL          HUSBANDRY    AND   DAIRY
                                D E V E L O P M E N T NEHRU NAGAR BHOPAL
                                DISTRICT BHOPAL (MADHYA PRADESH)

                          3.    SHRI       AVINASH     SHRIVASTAVA DEPUTY
                                D I R E C T O R DEPARTMENT OF VETERINARY
                                S E R V I C E S RINDER PEST SCHEME (MATA
                                MAHAMARI UNMULAN YOZNA) OLD MILK
                                SCHEME BLOCK -10 ADHARTAL DISTRICT
                                JABALPUR (MADHYA PRADESH)

                                                                                 .....RESPONDENTS
                          (BY SHRI SUYASH THAKUR - GOVERNMENT ADVOCATE)

Signature Not Verified
                                This petition coming on for admission this day, Hon'ble Shri Justice
Signed by: SHALINI
LANDGE
Signing time: 2/27/2024
11:13:39 AM
                                                             2

                          Ravi Malimath, Chief Justice passed the following:
                                                             ORDER

This petition is filed on the ground that the order dated 11.09.2023 passed by this Court in W.P. No.22202 of 2023 has been disobeyed. In terms whereof, the writ petition was disposed off by applying the judgment of the Hon'ble Supreme Court in SLP (C) No.8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. In terms whereof, certain reliefs were granted to the petitioners.

The relief, as such, has not been denied to the petitioner. However, we

do not find any specific direction for compliance within any specific date. Hence, we do not find that any contempt arises. The contempt petition is dismissed.

                                (RAVI MALIMATH)                                  (GAJENDRA SINGH)
                                  CHIEF JUSTICE                                       JUDGE
                          SSL