Sukhdev Singh vs The State Of Madhya Pradesh
2024 Latest Caselaw 5541 MP

Madhya Pradesh High Court

Sukhdev Singh vs The State Of Madhya Pradesh on 22 February, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

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                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRA No. 2681 of 2007
                                       (SUKHDEV SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                          Dated : 22-02-2024
                                None for the appellants.

                                Smt. Vineeta Sharma - Panel Lawyer for respondent/State.

The matter is taken up for final hearing, but no one has appeared on behalf of appellants.

Hence, arguments on behalf of State have been heard.

Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

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