Harinarayan Tiwari vs Lalmani Tiwai
2024 Latest Caselaw 5531 MP

Madhya Pradesh High Court

Harinarayan Tiwari vs Lalmani Tiwai on 22 February, 2024

Author: Avanindra Kumar Singh

Bench: Avanindra Kumar Singh

                                                        1

                            IN      THE   HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                 HON'BLE SHRI JUSTICE AVANINDRA KUMAR SINGH
                                           ON THE 22 nd OF FEBRUARY, 2024
                                           SECOND APPEAL No. 3243 of 2019

                           BETWEEN:-
                           HARINARAYAN TIWARI S/O LATE SHRI RAMPRATAP
                           TIWARI, AGED ABOUT 57 YEARS, OCCUPATION:
                           AGRICULTURIST R/O VILLAGE TAKTAIYTA P.S. AND
                           TAH. CHURHAT DISTT. SIDHI (MADHYA PRADESH)

                                                                               .....APPELLANT
                           (NONE)

                           AND
                           1.    LALMANI TIWARI S/O LATE SHRI RAMPRATAP
                                 TIWARI, AGED ABOUT 65 YEARS, OCCUPATION:
                                 AGRICULTURIST

                           2.    MST. RANI PATEL W/O LATE SHRI MUDRIKA
                                 PRASAD PATEL, AGED ABOUT 62 YEARS,
                                 OCCUPATION: AGRICULTURIST

                           3.    SHIVMURTI PATEL S/O LATE SHRI MUDRIKA
                                 PRASAD PATEL, AGED ABOUT 37 YEARS,
                                 OCCUPATION: AGRICULTURIST

                           4.    PRAHLAD PATEL S/O LATE SHRI MUDRIKA
                                 PRASAD PATEL, AGED ABOUT 35 YEARS,
                                 OCCUPATION: AGRICULTURIST

                           5.    RAJESH PATEL S/O LATE SHRI MUDRIKA PRASAD
                                 PATEL, AGED ABOUT 32 YEARS,
                                 OCCUPATION : AGRICULTURIST
                                 (RESPONDENT NOS. 1 TO 5 ALL ARE R/O VILLAGE
                                 TAKTAIYA, TAHSIL AND P.S.CHURHAT DISTT.
                                 SIDHI (MADHYA PRADESH)

                           6.    SHYAMKALI PATEL D/O LATE SHRI MUDRIKA
                                 PRASAD PATEL, W/O JAGDISH PRASAD PATEL
                                 AGED ABOUT 28 YEARS, OCCUPATION: HOUSE
Signature Not Verified
                                 WIFE R/O VILL. PUTRIHA, TAHSIL CHURHAT
Signed by: VINAY KUMAR
VERMA
Signing time: 15-03-2024
14:57:59
                                                            2
                                    DISTT. SIDHI (MADHYA PRADESH)

                           7.       STATE OF MADHYA PRADESH THR. COLLECTOR
                                    DISTT-SIDHI (MADHYA PRADESH)

                                                                                         .....RESPONDENTS
                           (SHRI KAMLESH DWIVEDI - ADVOCATE FOR CAVEATOR AND SHRI
                           RAJEEV PANDEY - PANEL LAWYER FOR RESPONDENT NO. 7/STATE)

                                    This appeal coming on for admission this day, th e court passed the
                           following:
                                                                 ORDER

None is appearing on behalf of appellant today. The suit of the plaintiff Harinarayan Tiwari was dismissed by the trial Court by the judgment dated 30.01.2018 passed in Civil Suit No. 37A/2017.

The learned Ist appellate Court by judgment dated 26.08.2018 in R.C.A. No. 40-A/2019 partly allowed the appeal.

Since none is appearing on behalf of the appellant today, therefore, it seems that appellant is not interested in prosecuting this appeal, therefore, this appeal is dismissed for want of prosecution.

Let a copy of this order be sent to the concerned Court along with record.

(AVANINDRA KUMAR SINGH) JUDGE vkv /-