Madhya Pradesh Road Development ... vs M/S Vindhyachal Expressway Pvt. Ltd.
2024 Latest Caselaw 5386 MP

Madhya Pradesh High Court

Madhya Pradesh Road Development ... vs M/S Vindhyachal Expressway Pvt. Ltd. on 21 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                         AA No. 308 of 2023
                           (MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LTD. AND OTHERS Vs M/S VINDHYACHAL
                                                        EXPRESSWAY PVT. LTD.)

                          Dated : 21-02-2024
                                   Shri Manoj Munshi, Akshay Jha, Swastik Singh and Hitesh Gupta -

                          Advocates for the appellants.
                                   Shri Ravindra Shrivastava - Senior Counsel with Shri Akshay Sapre,
                          Shri Sunil Mittal, Shri Nilava Bandopadhya, Shri Sahil Sonkusale, Shri
                          Yogesh Dalal, Ms. Sanya Shukla, Ms. Krati Dubey and Shri Deepesh Joshi -

                          Advocates for the respondents.

Hearing again commenced today.

Learned counsel for the parties were heard at length. Reserved for judgment.

                                (SUJOY PAUL)                                               (VIVEK JAIN)
                                   JUDGE                                                      JUDGE

                          bks